| Established Year: |
2013 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
Bharata Mata School of Legal Studies (BSOLS) is a centre of excellence in legal education affiliated to MG University and approved by Bar Council of India, New Delhi. BSOLS believes that all students have the drive for excellence. Focus is on interactive learning through case studies, group discussions, seminars, debates, role plays, live projects, moot courts and other related activities. These tools serve as effective instruments to sharpen decision making, leadership, team building and analytical skills of students.
The committed faculty at BSOLS strives to impart and nurture outstanding performance. Emphasis is on building strong leadership, positive attitude and ethical behavior so as to equip an individual to boldly face the challenges of the legal world. The whole curricular and extracurricular activities are so designed as to produce lawyers and scholars who are sincere in their approach with sound conceptual clarity and concrete understanding of legal intricacies.
Our students are given special coaching for Judicial Magistrate Examinations, Civil Service Examinations, and PSC Exams along with other professional training programs to equip for successful career development. While preparing the students for the severity of the competitive world of law, BSOLS never loses sight of the need to continually reinforce values such as fair play, integrity and respect for dissent.
Welcome to Bharata Mata School of Legal Studies a whole new world of law with eminent faculty and best ambience to become competent and committed legal luminaries for God and Country.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
Not Available |
| Course Eligibility: |
Minimum percentage of marks not below 45% (without Rounding) of the total marks in case of general category applicants and 40 % of total marks (without Rounding) in case of SC and ST applicants, must be obtained for the qualifying examination, such as +2 examination. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
This is a five year integrated Double Degree BA.LLB (HONS) which consists of regular study for a minimum period of ten semesters in five academic years, after plus two. The courses are specifically designed keeping in mind the latest development in the field law and legislature.
In the recent past, five year LLB degree has gained great importance because more focused and serious students are opting the legal education stream straight after +2 level
2.
BBA LLB
| Course Type: |
Not Available |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Not Available |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Minimum percentage of marks not below 45% (without Rounding) of the total marks in case of general category applicants and 40 % of total marks (without Rounding) in case of SC and ST applicants, must be obtained for the qualifying examination, such as +2 examination. |
| No.of Seats available: |
120 |
| Course Fees: |
Not Available |
Course Description:
This is a five year integrated Law programme. Over ten semesters, besides mandatory law papers, students get an opportunity to learn modules such as Principles of Management, Financial Management, Organizational Behaviour, Business Economics, and the like. In addition to the BBA and law modules that the course contains, BSOLS intends to take care of the overall development of the student so as to enable them to explore the vistas of opportunities that lie ahead.
In the recent past, five year LLB degree has gained great importance because more focused and serious students are opting the legal education stream straight after +2 level
3.
BCom LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Minimum percentage of marks not below 45% (without Rounding) of the total marks in case of general category applicants and 40 % of total marks (without Rounding) in case of SC and ST applicants, must be obtained for the qualifying examination, such as +2 examination. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
Five-year programme of B.Com LL.B is called integrated because its course curriculum involves the study of commerce along with the in-depth study of law and corporate world.
In the recent past, five year LLB degree has gained great importance because more focused and serious students are opting the legal education stream straight after +2 level
4.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Minimum percentage of marks not below 45% (without Rounding) of the total marks in case of general category applicants and 40 % of total marks (without Rounding) in case of SC and ST applicants, must be obtained for the qualifying examination, such as completing at least of 6 semesters In degree program. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
This is a three year integrated Unitary LL.B which consists of regular study for a minimum period of 6 semesters in three academic years, after graduation. The courses are specifically designed keeping in mind the latest development in the field law and legislature.
5.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Candidates who have passed the LL.B. examination (5 year / 3-year course) with a minimum of 50% marks from the universities in Kerala or other universities recognised by the universities in Kerala as equivalent thereto are eligible for admission to the LL.M. course. No rounding off of percentage of marks to the nearest higher integer is permitted.
Candidates appearing / appeared for the regular final year LL.B. examination can also apply for the entrance examination. Such candidates become eligible for admission only if they produce the Provisional / Degree Certificate of the qualifying examination and the mark lists of all parts of the qualifying examination at the time of Centralised Allotment Process.
There is no upper age limit for admission to the LL.M. course. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Bharata Mata School of Legal Studies (BSOLS) is affiliated to Mahatma Gandhi University. Total intake for the LL.M. course is 30. At present the BSOLS offers LL.M. Degree Course under three specialisations i.e., Maritime law(maximum intake: 15 students), Commercial Law (maximum intake: 15 students) and Criminal Law (maximum intake 15 students).
The vibrant academic environment at BSOLS provides the post-graduate students of law an enriching learning experience. The dynamic learning environment encourages students to put the theories they have learned through hands on problem solving by using a wide range of scholarly and comparative perspectives. The teaching-learning process often moves beyond class room lectures to frequent interaction with practitioners, experts working in policy domain as well as leading scholars from within and outside India. The academic activities are planned in such a way that an appropriate environment is created for students to hone their skills in presentation, research and writing. The dissertation in the final semester also helps the students to hone their scholarly skills which they can profitably use to launch academic careers.
