ARKA JAIN University is one of the leading Universities in the East India Region and the first private University in the entire Kolhan Region (3 districts of East Singhbhum, West Singhbhum and Saraikela-Kharsawan).

The University was established by the JHARKHAND State Legislature under "The ARKA JAIN University Act" in the year 2017. AJU is recognized by UGC.

ARKA JAIN University is promoted & managed by ARKA Educational & Cultural Trust (sponsoring body), a trust incorporated under trust act, registered under Registrar of Government of Karnataka, Registration No: BSG - 4 - 00138 - 2009 dated 21st November 2009.

An illustrious 13-year legacy characterizes the success of the University (prior to becoming a private university, JAIN College provided quality higher education since 2011) in terms of carving a niche for itself through a gamut of diploma, undergraduate, postgraduate and doctoral programmes.

The university has affiliations, recognitions and memberships from such statutory and affiliating bodies as AICTE, BCI, PCI, OCI, INC, JNRC, AIU, ASCO India.

AJU has been ranked 3rd in the "Top-15 Emerging Private Universities in India" category in the prestigious Outlook iCare University Ranking 2023.

5000-plus students, 30-plus programmes (at diploma, undergraduate, postgraduate and doctoral levels), 7 schools, Research & Development Cell, and 175-plus faculty members are the hallmarks of the University. Programmes are offered in the domains of engineering, technology, management, commerce, biotechnology, pharmacy, optometry, English, mass communication, fashion design, law, nursing.

1. BBA LLB

Bachelor of Business Administration, Bachelor of Legislative Law - BBA LL.B. (Hons.) [henceforth, BBA LLB (Hons.)] is a Five-year integrated undergraduate degree programme in Law enabling the students to get requisite knowledge related to various domains of business administration, namely, Marketing, Finance, Human Resources and fundamental laws, both substantive and procedural laws, enabling the students to be professional.

The School of Law offers full-time undergraduate programme, spread over ten semesters and duly approved by the Bar Council of India. Once they graduate, the students can practice in any specific field of law or in multiple domains. The students can work in the public sector or in the private sector.

The Course Curriculum has been created in such a manner so as to include contemporary trends and issues in cyber-crimes, media laws, various industries, etc. The course curriculum, offered through elective papers, enables the students to acquire a certain extent of specialization. The students will develop critical thinking which will enhance their research capabilities and transform them into a good legal practitioner.

The programme is designed to address contemporary legal issues in the fast-changing socio-economic and political environs with special emphasis on global matters. The Institute has developed an enriching course curriculum with a cutting edge pedagogy and clinical legal training as per industry demands and expectations. Students require excellent reasoning and aptitude skills along with good general knowledge and communication & reading skills to be successful in this highly competitive-yet-rewarding field.

2. LLB

Our LLB (Hons.) program fosters a culture of critical thinking, intellectual curiosity, and ethical reasoning, preparing you for the demands of the legal profession.

This rigorous three-year program goes beyond the traditional law curriculum, equipping you with the in-depth knowledge, specialized skills, and critical thinking necessary to excel in the dynamic legal landscape.

Master the art of legal research, analysis, and writing through dedicated courses and personalized guidance. Hone your courtroom advocacy and negotiation skills through moot court proceedings and interactive workshops.

Benefit from personalized guidance and support from experienced faculty members who will mentor you throughout your academic journey. Graduate with the skills and knowledge to pursue diverse legal careers, including litigation, corporate law, intellectual property law, and more. Engage in in-depth legal research projects under the guidance of our esteemed faculty, developing your analytical and legal writing skills.