The Khaja Education Society was established in the year 1958 and registered in the year 1966 under Mysore Societies Registration Act 1960, by Late Padmashree Janab Syed Shah Muhammad Muhammad Al Hussaini Saheb. Presently more than 24 educational institutions comprising of Primary, Secondary and Higher Educational institutions are managed by this minority Society in Gulbarga.

Khaja Education Society was initially created to nurture the hopes and aspirations of Muslim community. However its philanthropic approach and compassion for the unprivileged sections of the humanity has enabled it to provide path-breaking service since its existence. It has been working for the upliftment of all, irrespective of caste, creed or religion.

In the year 2007, Janab Dr. Syed Shah Khusro Hussaini ably succeeded his illustrious father Janab Syed Shah Muhammad Al Hussaini. Backed with an impressive academic background Dr. Hussaini is an idealist with a keen eye for practical details.

It is the vision of Dr. Khusro Hussaini, the President of Khaja Education Society to establish a University by name "Khaja Bandanawaz University (KBNU)" bringing under its ambit all the Higher Educational Institutions run and managed by Khaja Education Society. It is his efforts which have now brought these institutions to the present level. With the experience in running a number of Higher Educational Institutions for nearly five decades, the management under the dynamic leadership of Dr. Khusro Hussaini has thought it fit to establish a Private University at Kalaburagi.

The Khaja Education Society applied for a Private University to the Government of Karnataka on 23rd Feb., 2017. The inspection of the Higher Educational Institutes of the Society was conducted by the Screening Committee constituted by the Higher Education Department of Government of Karnataka.

1. BA LLB

The BA LLB is one of the most comprehensive courses to study law. It aims to improve knowledge of the legal notions and principles as well as social, political and economic context of the society. The course covers topics that include the political system in the beginning year, the introduction to the economics, the psychological study, the basic sociallogy and many more.

This course is done by people who have already completed their Senior Secondary School(+2) of equivalent (such as 11 +1, 'A' level in Senior School Leaving certificate course) from a recognized University of India. So if you did not get the chance to do BA LLB and instead had to take up some other degree, you can still have a law degree by doing the LLB course.

2. LLB

Law degrees have always been the most respected course in university life. For many a legal degree is the first step towards the legal field. For law students the attraction comes in the combined nature of intellectual stimulation and a human interest. For a lot of students, Law degrees are typically more challenging for law students than others.

Legal education in India means a specific type of education before entering to become a lawyer. only after completion of an undergraduate degree or as an integrated degree. Lawyer education in India is regulated by the statutory Bar Council of India set up under subsection 4 of Advocate's Act 1961.