| Established Year: |
2001 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Building, Library, Cyber Cafe, Moot Court Room, Legal Aid Clinic & Consumer Protection Cell, Extra Curricular Activities, Hostel |
College Information:
The Institute of Law & Research (ILR), Faridabad was established in 2001 to conduct 5 year integrated B.A., LL.B. and 3 year LL.B. The I.L.R. Faridabad is the first self financed Institute in Haryana, striving to impart excellent quality legal education at par with the premier Law Institutes in India and abroad.
The Institute is located approximately 11 k.m. from Metro station/ Bus Stand Old Faridabad , (NH-2) and Railway Station. Frequent public and college transport facilities are available.The commitment and conviction shown by our students in the field of legal education and legal culture is laudable. The institute is committed towards achieving excellency of legal education and promoting legal awarness under the aegis of Haryana Legal Aid Service Authority and thereby provide social & legal support to the common man.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
10+2 securing at least 45% marks in aggregate or any other equivalent examination recognised thereto by M.D.University, Rohtak (Haryana). Those who have appeared in / passed graduation or post graduation are not eligible to apply and shall not be allowed for admission to 5 year course. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Course structured on semester system. Each academic session has two semesters with entire course divided into ten semesters-The medium of instructions & examinations is compulsorily English.
The Course is designed not only with the objective of encompassing knowledge of law but also to teach subjects like English. Sociology. Economic, Political Science and History. The study of social science and language subjects is advantageous in the programme of law so as to provide the students a strong footing for undertaking professional legal education and to have a competitive acumen.
A candidate under 5 year integrated law will be awarded degree after completion of 5 years and B.A L.L.B (Hons) after successful completing of 5 years.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
10+2 securing at least 45% marks in aggregate or any other equivalent examination recognised thereto by M.D.University, Rohtak (Haryana). Those who have appeared in passed graduation or post graduation are not eligible to apply and shall not be allowed for admission to 5 year course. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Course is of three years duration with semester System. The objective of the course is to provide legal excellency. A Bachelor Degree or Post Graduate Degree in any discipline securing at least 45% marks in aggregate of an examination recognised as equivalent thereto by M. D. University, Rohtak. Education of the highest standard to cope with competitiveness in the field of Law.
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
