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Faculty of Law, Shri Rawatpura Sarkar University
Recognized by Shri Rawatpura Sarkar University
NH-30, Post-Mana, New Dhamtari Road, Raipur 492016, Chhattisgarh
  1. About
  2. Courses
  3. Contact
Established Year: 2018
Accreditation: Not Available
Status of College: Bar Council Approved
College Management: Private
College Facilities: Not Available

College Information:
      By the blessings of Anant Shri Vibhushit Shri Ravishankar ji Maharaj, Shri Rawatpura Sarkar University (SRU) was established in 2018 under Chhattisgarh Private Universities (Establishment and Operations) Act 2005. The University has approval U/S 2(f) and 12(b) of the UGC Act-1956. Shri Rawatpura Sarkar University is the 13th Private University in the country to be recognized U/S 12(b). The University is a multi-faculty and multi-disciplinary institution offering Diploma, UG, PG and Ph.D programmes in Engineering, Management, Pharmacy, Commerce, Science and Arts streams. The University was set up with the mission to promote the human well being by imparting quality education in this tribe dominated area of Chhattisgarh.

To achieve this mission, we are committed to providing world-class infrastructure, qualified and experienced faculties, well-equipped research laboratories, outcome-based learning pedagogy and a conducive and rich learning environment. The university is spread over 65 acers of lush green land and is offering a wide variety of educational programs to meet the requirements of the industry and society.

The University committed to providing world-class education by maintaining the highest standards in curricular, co-curricular and extra-curricular activities. The passing out graduates of the university will be equipped with the desired knowledge, skills and competence to confidently meet the challenges of the corporate world and the contemporary society.
1. BA LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
The Bar Council of India has recognised the full-time, integrated BA LLB programme, which lasts for five years. The first three semesters of BA LLB are heavily weighted towards the study of the arts, while the last five semesters cover issues pertaining to law, litigation, and advocacy. Since the LLB Course is a 3-year law degree that requires any bachelor's degree to be completed before applying, it differs from the BA LLB.


2. BCom LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
An integrated Bachelor of Commerce and Bachelor of Legislative Law (BCom LLB) degree has a lot of advantages. The integrated dual degree programme in law and commerce provides great opportunities to students who have an interest in business as well as law. Students can have the knowledge of both the degrees within a span of five years.


3. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
LLB Full Form is Bachelor of Legislative Law. LLB is a 3 year degree meant to provide professional training in the field of law. The 3 year LLB course can be pursued by students having a bachelor's degree. A Law degree is a mandatory course for students who wish to become a lawyer


4. LLM
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Masters
Course Medium: English
Course Mode: Full Time
Course Duration: 12 Months
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
LLM Course is a post-graduate degree in Law. The program imparts the students with a specialization in multiple legal sub-streams and enables them to become professionals in the field of law and legal affairs of the country


Name of College: Faculty of Law, Shri Rawatpura Sarkar University
College Address: NH-30, Post-Mana, New Dhamtari Road,
Raipur
Chhattisgarh
492016
Phone Number: 91-7222910411 ,  91-7828900285
Fax: Not Available
E-mail: info@sruraipur.ac.in,  admission@sruraipur.ac.in
Website: https://sruraipur.ac.in/





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