We are Universal Group, the parent Brand behind the USA, USL and UCC, two of the most renowned civil services institutions in Bangalore. Both these ventures are committed to providing Quality training and the Winning edge to Civil Service aspirants.

While UCC offers class-room coaching and guidance for IAS/IPS/IFS at a post-degree stage, USA provides an Integrated Course which is a unique blend of a Graduate course BSc(Environmental Science), B.COM, BA, and BA.LLB (5 Years) and Civil services mentorship program. Our mission in USA is to provide a focussed, fast-tracked and well-structured program so that students can break into the elite 'Top-100' category in competitive exams like IAS / IPS/ IFS by polishing their skills and honing personalities.

1. BA LLB

L.L.B. or Bachelor of Legislative Law is generally an undergraduate degree course. LLB course duration of 3 years for which the minimum eligibility criterion is graduation of 5-year duration for undergraduate students.

Law Profession has become very popular among many youngsters today. BA LLB, which is the preferred choice to acquire a professional law degree, appears to be trending in the country. Bachelor of Law course at undergraduate level, with duration of five years and the eligibility is 10+2 schooling.

BA-LLB combines the best of Arts streams along with selected Law streams to bring the best of both together along with IAS & IPS coaching which aims at a very high probability of success in making it to the top.

IAS & IPS administration requires a great deal of knowledge from Disciplines like Agriculture & Forestry, Social sciences, Geography & History, Media & Communication coupled with understanding of Law making this Degree an essential component towards Nation building.

Our Five Years BA LLB Law course focuses on the study of law. It can form the first major step towards qualifying for practice and also represents appropriate preliminary training for UPSC and all other State Civil Service Examinations and a range of other careers in which legal knowledge is an asset. The degree is suitable for students with a general interest in law and who also who are a civil service aspirant and want to find out more about it before deciding on a particular vocation.