Jagannath Vishwa Law College | Law College in India | Course Information | College Facilities | Fees

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Established Year:	2012
Accreditation:	Not Available
Status of College:	Bar Council Approved
College Management:	Private
College Facilities:	Not Available

College Information:

A well defined vision, highly committed mission and dedicated leadership facilitate Jagannath Vishwa College, Lal Tappar Majri Grant, Doiwala,Dehradun Uttarakhand to be in the best of educational institutions in Dehradun.
Since its inception, our College has grown into a vast conglomerate of magnificent buildings, state-of-the art and sophisticated laboratories internet centers, modern library and a superlative sports complex-each a land mark in itself across acres. Its quiet and idyllic surroundings, comprising of the architecturally and aesthetically designed buildings, the sports playgrounds and the lush greenery make it.

Dehradun is a fast growing hub of educational institutions in various fields. Gradually it has made its place on the map of education in India. Jagannath Vishwa College is one of these Colleges making significant contribution in the field of teaching using scientific methods and technological aids.

The college is not only providing education in Law, Arts, Commerce, Science, Agriculture, B.Ed and ITI . but also committed to bring in social transformation by organizing various special lectures, debates and training programmes in the field.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	10+2 in any discipline with min 45% marks(Reserve Candidate 40%) for SC/ST.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

It is integrated course of law where students get the opportunity to simultaneously study law and humanities. The allied subjects offered under this course are English, Political Science, Sociology and Economics. It is a five year course comprising ten semesters on completion of which a student earns a graduate degree in law.

The applicant should have passed 10+2 or its equivalent examination in any stream. Should have secured minimum 45% of marks in case of general categories of applicants and 40% marks in case of SC/ST applicants. Only high school certificate will be considered for age proof and no other documents will be taken into consideration for age proof.

2. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	Graduation in any discipline with min 45% marks(Reserve Candidate 40%) for SC/ST.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

In India, legal education has been traditionally offered as a three-year graduate degree conferring the title of LL.B. (Bachelor of Laws). However the legal education system was revised by the Bar Council of India, the governing body of legal education in India.

Both the types of degrees (i.e., three-year and five-year integrated honors) are recognized and are also qualifying degrees for practice of legal profession in India. A holder of either type of degree may approach a Bar Council of any States of India and get upon compliance with the necessary standards, be enrolled on the rolls of the said Bar Council.

3. LLM

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Masters
Course Medium:	English
Course Mode:	Full Time
Course Duration:	2 Year(s)
Course Eligibility:	LLB/ B.A. L.L.B with min 50%
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

LL.M. degree prepares the students for a satisfying career in various branches of law, such as law officers, legal advisors, law professionals having independent set-up. LL.M. degree also qualifies a person for teaching in a law school and university. They can also take judicial service examination and become judges. There is no dearth of career opportunities for LL.M. degree holders.

Courses are taught in a variety of formats, including seminars, lectures and small group classes. LLM Specialization. 1. Criminal Law 2. Constitutional Law 3. Corporate Law. Any other modification in eligibility criteria will be considered, if recommended by the Academic Council (AC) of UTU and UGC. After result of RET is declared, the merit list of the successful candidates shall be prepared based upon the available vacancies taking into consideration the reservation policy.

Name of College:	Jagannath Vishwa Law College
College Address:	Clock Tower - Ghantaghar Opposite General Post Office Rajpur Road Dehradun Uttarakhand 248001
Phone Number:	91-9997231144 , 91-70556-61122, 91-70556-61133, 91-70559-45678
Fax:	Not Available
E-mail:	info@jvccollege.org, jvlawcollege@gmail.com
Website:	https://www.jvccollege.org/