This is a school of law with a difference, keeping in view the idealism and the spirit of Bar Council of India that law colleges must maintain high standards of academic excellence and professional eminence relevant to social needs.

Anantha College of Law tries to build up an ideal school of legal education by reorientation of the prospective lawyers for socially relevant service activities. Lawyers being potent and articulate group who can help-solve the poor victims of socio-economic exploitation.

Anantha College of Law lays accent on service of legal profession rather than commercial aspect so as to provide legal protection and legal therapy to the under privileged sections of socio-economic fabric. Anantha College of Law is affiliated to Sri Venkateswara University, Tirupati and obtained due statutory recognition and express permissions from AP State Council of Higher Education, Hyderabad and Bar Council of India, New Delhi.

1. BA LLB

LAWCET is designed and conducted by one of the recognized university in the State of Andhra Pradesh under the aegis of Andhra Pradesh State Council of Higher Education, Hyderabad (APSCHE) to assess the candidate's eligibility for LL.B/B.L Degree course. Generally LAWCET will be conducted in the month of May every year.

2. LLB

LAWCET is designed and conducted by one of the recognized university in the State of Andhra Pradesh under the aegis of Andhra Pradesh State Council of Higher Education, Hyderabad (APSCHE) to assess the candidate's eligibility for LL.B/B.L Degree course. Generally LAWCET will be conducted in the month of May every year.