| Established Year: |
1965 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
Sanjay Shiksha Samiti with its heritage of excellence in education since 1965, launched Apex University (AU), Jaipur. The University has been established by Rajasthan State Legislature Act No. 27 of 2018. The main campus of the University is spread over a sprawling 30 acres campus in an eco-friendly environment and is one of the best campuses in the region. AU has world class infrastructure, including state-of-the art research facilities and modern library. In line with Sanjay Shiksha Samiti's legacy of providing quality education, the university uses the latest and innovative methods and technology to impart education.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Passed in 10+2 or its equivalent examination in any stream conducted by a recognized Board / University / Council. Obtained at least 50% for General,45% for SC, ST, OBC & SBC. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Bachelor of Arts and Bachelor of Legislative Law (BA + LLB) program is a comprehensive undergraduate degree that combines the study of arts and humanities with legal education. This integrated program aims to develop a strong foundation in both liberal arts subjects and legal principles, equipping students with a diverse skill set and a deep understanding of the law.
The program typically covers subjects such as political science, sociology, economics, history, literature, and legal studies. Students gain critical thinking, analytical, research, and communication skills, along with a comprehensive knowledge of the legal system and its various branches. The BA + LLB program prepares students for a wide range of career opportunities in the legal profession, including litigation, corporate law, civil services, academia, legal research, and public advocacy. Graduates emerge with the ability to navigate complex legal issues while also appreciating the broader social, cultural, and historical contexts in which the law operates.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Passed in Bachelor's degree (any discipline) or equivalent. Obtained at least 45% for General,42% for obc,40% for SC, ST & SBC |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
LLB, short for Bachelor of Laws, is an undergraduate degree that serves as the foundation for individuals aspiring to pursue a career in the field of law. This program equips students with a comprehensive understanding of legal principles, concepts, and methodologies. Through a rigorous curriculum, LLB students develop critical thinking, analytical reasoning, and problem-solving skills, essential for the legal profession.
The LLB program covers various areas of law, including constitutional law, criminal law, contract law, and more. It also incorporates practical elements, such as mooting competitions, internships, and legal research projects, to provide students with real-world exposure. Upon completion of the LLB degree, graduates can pursue diverse career paths, such as becoming lawyers, legal advisors, corporate counsels, or continue their education to specialize in a specific legal area.
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
LLB. Or an equivalent Law Degree with 50% marks (45% for SC, ST, OBC & SBC). |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The LLM program is an advanced postgraduate degree designed for law candidates and legal professionals seeking specialized knowledge and expertise in the field of Tort & Crime and Contract, Bus. & Corporate Law.
The programs designed to enhance your expertise and career prospects. Delve into the intricacies of Tort & Crime Law or explore the dynamic realm of Contract, Business & Corporate Law. Our comprehensive curriculum, taught by industry-leading professionals, ensures a thorough understanding of legal principles and their practical applications. Whether you aspire to specialize in litigation, corporate law, or business transactions, our LLM programs provide the knowledge and skills necessary for success in today's legal landscape. Join us at Apex School of Law and elevate your legal career to new heights.
4.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Post Graduation in relevant subjects with Min 55% Marks or 7.7 CGPA (Relaxation as per UGC Norms)
CUET Merit in Qualifying Examination + Personal Interview |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
