| Established Year: |
2011 |
| Accreditation: |
A+ grade by NAAC, Ranked 36th in India by NIRF 2025 |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
Galgotias University, located in Uttar Pradesh and sponsored by Smt. Shakuntala Educational and Welfare Society, has been recognized as a leading academic institution by achieving the highest benchmark in academic excellence with NAAC A+ accreditation in the first cycle. This remarkable achievement places Galgotias as one of the best private university with a NAAC score of 3.37 out of 4, awarded by the National Assessment and Accreditation Council (NAAC), and the highest graded autonomous institute of the UGC, Ministry of Education, Govt. of India.
The university began operations in the 2011-2012 academic session and welcomed its first batch of students in July 2011. Since then, it has grown to have more than 30K+ students. Today, with 20 schools offering over 200 programs, including Diploma, Undergraduate, Postgraduate, and PhD Programs, we rank among India's top universities. We aim to become an internationally recognized institution that excels in multidisciplinary and interdisciplinary education, research, and innovation, producing graduates who are globally competitive and poised to become leaders in their fields. Graduates will possess deep knowledge in their chosen fields, strong problem-solving skills, an understanding of the societal context of their profession, effective teamwork abilities, excellent communication skills, and a commitment to lifelong learning.
Our unwavering commitment to prioritize students is a core reason for consistent top rankings among universities around the globe. By maintaining a low student-to-faculty ratio, the university ensures that every student receives ample individual attention and personalized mentoring opportunities.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Require minimum 55% aggregate marks in Class XIIth
Applicant with a high score in CLAT/LSAT - INDIA Score/Rank/Percentile will be given preference in Merit. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
School of Law, Galgotias University's five-year integrated B.A LL.B. (Hons.) aims to nurture legal professionals skilled in practical and procedural laws with critical thinking and analytical aptitude among students. This program is best suited for students with an inclination in social sciences, judiciary, UPSC, and other such competitive exams.
At School of Law, Galgotias University legal education is meant for the development of society, solidarity and strengthening of rule of law as well as individual freedom. The programme enhances understanding across legal cultures to combat emerging issues under the globalisation module.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Require minimum 55% aggregate marks in Class XIIth
Applicant with a high score in CLAT/LSAT - INDIA Score/Rank/Percentile will be given preference in Merit. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
B.B.A LL.B. (Hons.) is a five-year integrated program, spread over 10 semesters, consisting of Law and Business administration courses. The program covers major domains of business education and key law courses, to help students learn the crucial interface of business and law in India and abroad.
As per regulations of the Bar Council of India, BBA LLB (Hons) will lead to a professional Law degree with a seamless integration of Business Administration as the first degree. It will aid the learners to become accomplished professionals understanding the interface of Business and Law and will build the requisite capacity.
3.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
"Graduation with minimum 50% in aggregate Or
Graduation with minimum 45% aggregate from a recognized university with valid CLAT/LSAT - INDIATM Score/Rank/percentile"
Students having CUET Score will be given preference in merit. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Three year LL.B. (H) programme is designed with an objective of providing intensive training to the students in practising law and imparts knowledge and skills required to meet the challenges facing the daily legal practice. The Programme is also intended to sharpen their research acumen and encourage interdisciplinary study of law and other sciences.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Constitutional Law and Governance, Corporate Law, Criminal Law & Criminal Justice, Environmental Law, Intellectual Property Law, Law and Emerging Technology |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Minimum 50% marks in LLB or in a 5 years integrated law programs from recognized universityQualifying all India entrance test conducted byb Galgotias University/CLAT/ LSAT/CUET -India TM
Students having CUET Score will be given preference in merit. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The LL.M. in Constitutional Law and Governance is an advanced law program that delves into the principles, interpretation, and application of constitutional law within the broader context of governance.
The curriculum covers topics such as constitutional theory, federalism, separation of powers, civil rights and liberties, judicial review, and comparative constitutionalism. Students gain in-depth knowledge of constitutional challenges, legislative processes, and the role of constitutional law in shaping governance structures. The program emphasizes legal research, analysis, and writing through seminars, case studies, and a thesis or dissertation. Graduates are prepared for careers in constitutional litigation, policymaking, academia, and advisory roles in government and international organizations.
5.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
A candidate seeking admission after a 2-year (4-semester) master's degree should have at least an aggregate of 55% marks or its equivalent grade 'B' on the UGC 10-point scale.
A candidate seeking admission after a 4-year (8-semester) bachelor's degree in research should have a minimum CGPA of 7.5/10 with DBT-BET/ ICMR-JRF/ GATE/ UGC-NET/ CSIR-JRF/ ARS-NET/ GPAT qualifications.
Candidates who have secured their master's degree under (10+2) +3+2 or (10+2) +4+2 or (10+2) +4 patterns of study are eligible to enroll in the PhD programmes as per NEP 2020.
A 1-year (2-semester) master's degree after 4-year undergraduate degree/ 5 years integrated master's degree with at least an aggregate 55% marks or its equivalent grade 'B' in the UGC 10-point scale or an equivalent grade on a point scale wherever grading system is followed or an equivalent degree from a foreign educational institution accredited by approved, recognized by an authority, and established or incorporated under a law in its home country or any other statutory authority in that country to assess, accredit or assure quality and standards of educational institutions. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Doctor of Philosophy (PhD) represents the pinnacle of academic achievement. PhD candidates devote themselves to intensive research to further knowledge in their field of study. Under faculty guidance, students cultivate the skills of an independent scholar. The heart of the PhD is an original research project that expands or challenges current thinking. Students must defend this work publicly to examine committees.
The PhD trains expert researchers equipped to advance human understanding. Doctoral studies focus on asking new questions, solving complex problems with rigor and nuance, communicating ideas, and guiding others in the pursuit of truth. Ultimately, PhD recipients become lead authorities in their discipline. They join the ranks of professors, pioneering scientists, and senior advisors across sectors. The PhD empowers graduates to steer the trajectory of intellectual dialogue in their niche area of expertise. With courage and creativity, they illuminate the unknown and make groundbreaking contributions that shape the future.