| Established Year: |
1998 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
United Group established in the year 1998 with its glorious journey of 32 years in the field of education; highly qualified and competent team of faculty; enormous world-class infrastructure & facilities most conducive to academic pursuit along with its remarkably successful campus placements, proudly shares the launch of its revolutionizing dream venture - United University, approved by the State Government under the Private University Act!
UNITED UNIVERSITY is a newly emerging, multidisciplinary and one of the most promising Universities set up to facilitate quality research and training with the launch of its courses across the academic spectrum spanning Arts, Sciences, Commerce, Engineering, Management, Agriculture, Mass Communication etc.
UU is at the forefront of learning, teaching and research in various fields and envisages providing education par excellence and contributing towards empowering the nation by producing skilled professionals!
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
An applicant who has obtained the 60% marks in the qualifying examination i.e. 10+2 Examination is eligible for Integrated Five Years course. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
To tide-over the space between legal theory and praxis an exhaustive knowledge of the social sciences is vital. There are many BA LLB colleges in Uttar Pradesh providing Bachelor of ARTS LLB Courses which is customised with the objective of developing a new cadre of legal professionals through a comprehensive and contemporary knowledge.
In this course the law subjects are studied in conjunction with social- science subjects like English, Political Science, Sociology, and Economics. A high success rate has been evidenced that this compendium not only indoctrinates a professional competence among the students but at the same time it provides the most suitable package to march ahead even for the judicial services.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
45% of the total marks in case of general category applicants, 42% for OBC category and 40% of the total marks in case of SC and ST applicants, to be obtained for the qualifying examination, such as +2 Examination in case of Integrated Five Years' course or Degree course in any discipline for Three years' LL.B. course, for the purpose of applying for and getting admitted into a Law Degree Program of any recognized University in either of the streams. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This program, BBA LL.B. (Bachelor of Business Administration and Bachelor of Legislative Laws) is specially crafted for the students who can formulate sound arguments and possess business related problem-solving skills besides acquiring gamut of experience in the field of law.
The overall syllabus involves the study of commerce, business, and economics along with the deep insight into the law and legislature of the country. In this course the law subjects are studied in conjunction with business management subjects like Principles & Practices of Management, Managerial Economics, Corporate Governance, Financial Management, Corporate Restructuring and Strategic Management.
3.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
45% of the total marks in case of general category applicants, 42% for OBC category and 40% of the total marks in case of SC and ST applicants, to be obtained for the qualifying examination, such as +2 Examination in case of Integrated Five Years' course or Degree course in any discipline for Three years' LL.B. course, for the purpose of applying for and getting admitted into a Law Degree Program of any recognized University in either of the streams. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This generic course of law is designed with a much focused dimensions. The main objective of the course is to arm the aspirants with legal knowledge of various spheres and skills to perform diversified roles as a legal practitioner beyond the conventional role that of a litigator. The subjects covered under this course comprehensively deal with more than two dozen of legislative laws like Constitutional Law, Civil Procedure Code, Criminal Procedure Code, Interpretation of Statutes, Jurisprudence, Company Law, and Cyber Law.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Corporate and Commercial Law & Criminal Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
The candidate must have completed 3 Years Law Degree or 5 Year Integrated Law Degree from any recognized University with minimum aggregate marks of 50% (45% in the case of SC/ST).
Further a candidate will have to appear for the University's Law Admission Test to secure admission into the postgraduate programme. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
One Year LL.M. (Master of Laws) Degree Programme of United University is a full time regular course. The University has established a Centre for Post-Graduate Legal Studies (CPGLS) which is a dedicated team of senior teachers competent to guide post-graduate scholars. The course is of One year duration evenly spread in the credits and consisting of two semesters. The aspirants can avail opportunity to pursue this pioneering post-graduation programme in two prominent specializations that the University offers. A student enrolled under a particular specialized subjects group will have to undergo compulsory, core and elective courses. Term Research Paper, Tutelage, Clinical Legal Education, Dissertation and Viva-Voce are the other components of the LL.M. Degree Programme.
The basic objective of the program is to instill advanced legal approach to understand the complex socio-legal issues and also, to develop vital methodological understanding of carrying a doctrinal research.
