| Established Year: | 2006 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Sri Durga Shiksha Niketan Samiti, Lucknow has been established under Indian Trust Act, 1882 with the aim to provide the quality education to the society. We are providing the quality education through our educational institutions. In the continuation of its aim, Sri Durga Shiksha Niketan Samiti established JURIS LAW COLLEGE affiliated to University of Lucknow at Devri Rukhara, B.K.T. Lucknow Uttar Pradesh in 2013. The College is providing regular LL.B. (Three Years) & Five years (Hons.) courses. In developing country, like India, Knowledge of Law is an essential part for the development of person in the field of administration and justice.
The college aims on providing Legal education by best legal faculty and legal experts. The College has appointed well experienced and learned teachers as per UGC Norms. The college provides the guidance and mentorship from Legal Industry Expert. The college organizes various competitions like Moot Court, Trial Advocacy, Parliamentary Debate, Model United Nations, Yuva Sansad, Debate, etc. to help the students to explore their potential. The College has established PLACEMENT CELL for placement of students in Law Firms, Legal Chambers, Corporate Firms, Publishing House, MNCs, etc. after completing their course.
The College provides supervision by Senior Advocates and Legal Expert for writing and editing of Journals as well as coaching of PCS, PCS (J), HJS, APO, BPO etc. Placement cell regularly organizes seminar, quiz and debate competition in the college for holistic development of the students. The College is also planning to run LL.M., M. Phil., M.B.L. & Ph.D. and degree & diploma courses related to Human Rights, Cyber Crime, Intellectual Property Rights, Consumer Protection, etc. Scholarship, Prize and Letter of Honors will be provided by the College to the meritorious students.
The college aims on providing Legal education by best legal faculty and legal experts. The College has appointed well experienced and learned teachers as per UGC Norms. The college provides the guidance and mentorship from Legal Industry Expert. The college organizes various competitions like Moot Court, Trial Advocacy, Parliamentary Debate, Model United Nations, Yuva Sansad, Debate, etc. to help the students to explore their potential. The College has established PLACEMENT CELL for placement of students in Law Firms, Legal Chambers, Corporate Firms, Publishing House, MNCs, etc. after completing their course.
The College provides supervision by Senior Advocates and Legal Expert for writing and editing of Journals as well as coaching of PCS, PCS (J), HJS, APO, BPO etc. Placement cell regularly organizes seminar, quiz and debate competition in the college for holistic development of the students. The College is also planning to run LL.M., M. Phil., M.B.L. & Ph.D. and degree & diploma courses related to Human Rights, Cyber Crime, Intellectual Property Rights, Consumer Protection, etc. Scholarship, Prize and Letter of Honors will be provided by the College to the meritorious students.
