| Established Year: |
2012 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
The word Sangam means a Confluence of rivers, denoting an act of coming together or all merging into one. To uphold this unity, Sangam University has been established by Badrilal Soni Charitable trust and promoted by Sangam Group of Industries with the mission to make world class higher education affordable and accessible to all sections of society. The vision of our University is to become a center of excellence for holistic development and global education by cultivating and nurturing young minds to transform into global leaders of the future. The University tries to provide a professional environment along with imbibing a sense of moral and human values. We are committed to bring forth an educational milieu which is tuned to the needs of global markets.
Founded in the year 2012, with state-of-the-art infrastructure and facilities, Sangam is built with the objective to become one of the best universities of Rajasthan. We meet the demands of this dynamic corporate and professional society.
Sangam is a student-centered university that empowers each individual to succeed. We offer an accessible, nurturing and student-focused educational experience to those who want to move ahead steadily towards personal or professional growth. Our diverse faculty maintains good association with students, mentoring them throughout their entire educational journey.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A Minimum of 50% Aggregate Marks in 10+2 examination from any recognized Board. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The BA, LLB Integrated Degree Course is for students who want to become experts on law and social sciences and hold responsible jobs in the society. They will go on to become individuals with an all round knowledge in the legal framework.
The academic study of law will give an insight into the legal systems on which much of our day-to-day life is based. Students will gain a broad and thorough understanding of the prevailing law system of our country and have access to a great platform for a bright career in law. There is no part of a civilized society where law does not apply. So this degree prepares you for a wide range of sectors, viz. government, business, politics, finance, human rights, media, international trade, international relations, families, property, crime, war, punishment and the list go on.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A Minimum of 50% Aggregate Marks in 10+2 examination from any recognized Board. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The BBA-LLB (Integrated) course at our university is a comprehensive five-year program that combines the study of business administration and law.
3.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Bachelor Degree in from any recognized University with a minimum of 50% Aggregate Marks. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
LL.B is a Bachelor of Laws Degree that is offered to aspirants who possess a graduation degree. The three-year law course is structured in such a way that the curriculum is divided into six semesters. Candidates are awarded a LL.B degree only when they complete all semesters of this three-year course. Candidates need to take part in regular theory classes, moot courts and internships.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Constitutional Law, Criminal Law, Administrative Law, Corporate Law, IPR Law & Cyber Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
A Minimum of 50% Aggregate Marks in LL.B from any recognized University |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
In the contemporary world, law has become an important aspect required to maintain order in a community. Fromthw products we buy at supermarkets to travelling abroad, everything involves some sort of legal contract between two parties. After completion of LL.M, some obvious career options are in the legal field. They can work in both Public and Private sectors.
Course is a program that aims to provide students with a comprehensive understanding of both business administration and law. Students are expected to develop a sound knowledge of core business concepts and principles, as well as legal concepts and principles related to various areas of law. Additionally, they will acquire legal analytical skills, practical skills, and competencies necessary for success in legal and business environments. By the end of the program, students will be able to apply legal knowledge and skills to real-world legal problems, and demonstrate an understanding of the ethical and social responsibilities of legal and business professionals.
5.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
Not Available |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Ph.D. in Law course at our university is a rigorous and advanced program designed for students who wish to pursue a career in legal research, teaching, or policy-making.
