| Established Year: | 1994 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
The five-year integrated BA LLB, BBALLB, LLB & LLM programme has been running since May 2018. To nurture the spirit of innovation and research, the university also started its Ph.D programme in 2018. School of Legal Studies has world-class facilities and pedagogy, which are constantly reviewed and upgraded to reflect the latest trends and developments in Legal education.
The ongoing programme of the School of Legal Studies attempts to strike a right balance between the compulsory subjects prescribed by the Bar Council of India and subjects underscoring the interface between Law, Justice and Governance. The School aims to blend the theoretical knowledge with practical learning and development of skills and professional attitude through clinical legal education. Our programmes develop a critical awareness of the common law legal tradition and apply problem-solving skills to a range of legal and non-legal settings.
The ongoing programme of the School of Legal Studies attempts to strike a right balance between the compulsory subjects prescribed by the Bar Council of India and subjects underscoring the interface between Law, Justice and Governance. The School aims to blend the theoretical knowledge with practical learning and development of skills and professional attitude through clinical legal education. Our programmes develop a critical awareness of the common law legal tradition and apply problem-solving skills to a range of legal and non-legal settings.
