| Established Year: | 2011 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Glocal Law School & Jurisprudence is among the fast emerging Law schools of North India, which has been a pioneer in blending local knowledge and aspirations with global standards. Today, knowledge is not limited to content and criteria but has expanded to application, experiential learning, collaboration and creative imagination. Glocal University took the humble initiative to establish a law school without compromising quality. Law is a multidisciplinary subject that governs various aspects of society, including the digital world.
At Glocal, we are committed to providing quality education in the field of law in the region. The school is aimed at meeting the requirements of legal aspirants in the area by imparting knowledge and skills in this developing discipline. With a focus on clarifying basic legal concepts, the comprehensive program is designed to provide students with practical education through internships and foster a research spirit aimed at innovation and contribution to the field. As a study discipline, law is essential for maintaining the rule of law in a democratic society. With the increasing demand for quality legal education in India, national law schools have emerged as a platform for enhancing the same.
The school provides various specializations such as Constitutional, Criminal, and Business Law can be obtained through specialized education in various legal disciplines provided by Glocal University. Law graduates have immense potential career opportunities both in India and abroad.
At Glocal, we are committed to providing quality education in the field of law in the region. The school is aimed at meeting the requirements of legal aspirants in the area by imparting knowledge and skills in this developing discipline. With a focus on clarifying basic legal concepts, the comprehensive program is designed to provide students with practical education through internships and foster a research spirit aimed at innovation and contribution to the field. As a study discipline, law is essential for maintaining the rule of law in a democratic society. With the increasing demand for quality legal education in India, national law schools have emerged as a platform for enhancing the same.
The school provides various specializations such as Constitutional, Criminal, and Business Law can be obtained through specialized education in various legal disciplines provided by Glocal University. Law graduates have immense potential career opportunities both in India and abroad.


