9th Surana & Surana International Technology Law Moot Court Competition, 2010
Symbiosis Law School is jointly organizing the 9th Surana & Surana International Technology Law Moot Court Competition, 2009-10 from the 26th to 28th February, 2010. Symbiosis Law School has had the privilege and honor of jointly organizing this prestigious event for quite a few years now. The Competition, an International moot, attracts a large number of law students belonging to various renowned universities in India and abroad and is judged by prominent personalities from the legal fraternity including renowned Judges and advocates from the Supreme Court and various High Courts in India.
The problem for the moot along with the rules will be out very shortly. Symbiosis Law School will be providing accommodation for the duration of the competition for a team of 3 members. The problem for the competition, the rules and registration form will be accessible, very shortly, at www.symlaw.ac.in and www.mootsite.com. Please Note that accommodation will be provided from 26th to 28th of Feb 2010. Accommodation shall be arranged for 25th of Feb 2010 only in exceptional cases which should be validated and confirmed while registering.
For details, email at symbiosismoot@symlaw.ac.in and symbiosismoot@yahoo.com.