7th Edition Gennext Business Congress 2018
Legal Era is going to organize the 7th Edition Gennext Business Congress 2018
Date: 23rd & 24th March, 2018
Venue: Hotel Taj Lands End, Mumbai
Theme of the Summit:
Impact of Regulatory Regimes, Global Developments & Future Strategies
About the Summit:
Business law is witnessing a sea change in terms of reforms, with newer policies being introduced and older ones being amended. The tax regime is experiencing a major overhaul with the introduction of the Goods & Services Tax (GST) and changes in the Insolvency & Bankruptcy Code among other modifications set to improve India's ranking in the global market. Overseeing the nation's development agenda is an ambitious PM who is unwaveringly focused on making India a leading business destination. On our part, we can only contribute to this larger agenda by collaborating with industry leaders and professionals in furthering our PM's vision of taking India to the next level of growth and opportunity.
Who Should Attend?
- Business Leaders
- Executive Directors
- Group Directors
- Managing Directors
- CEOs
- CFOs
- Group General Counsels
- In-House Counsels
- Company Secretaries
- Law Firm Managing Partners
- Law Firm Partners
- Independent Consultants
- Independent Law Practitioners
- Service Providers
- Business Administrators
- Academia
- Students
Key Discussions:
- Healthcare & Pharma Industry
- Insolvency & Bankruptcy Code
- Impact of Regulatory Regime on the Healthcare Industry: Good, Bad, and the Ugly
- Insolvency & Stressed Businesses and Alternate Funding
- Media & Entertainment
- Branding and Licensing in Sports and Entertainment
- Policy Issues under TV & Film Sector
- Sealing Deals In Different Jurisdictions
- Manufacturing Industry
- Diverse & Culture-Defining Compliance & Driving Governance
- Product Recalls in the Age of Global Supply Chains
- Impact of Multilateral Treaty
- Defence & Aviation
- ADR across the Globe
- Mining Industry
- Enforcement of Arbitral Awards
- Black & White Measures
- Third-Party Funding
- Natural Resources
- PE Investment in Current Times
- Real Estate & Construction: Understanding RERA, Reforms, Impacts, & Challenges
- How Intellectual Property Litigation can be Cost Effective
- FMCG Industry & Current Challenges
- Corporate Strategy
- Insurance Sector & Risk Management
- Clash of Stakeholder Interests
- Privacy Laws & Business
- Trade Secrets
- Net Neutrality
- Protecting IPR without Killing Creativity
- Cross Border M & A
- Health, Environment and the Law
- Implications of Blockchain on Business Law
- Powering Smart Cities of Tomorrow
Online Registration:
http://events.gennext.legaleraonline.com/registration
Contact:
Ms. Jinal Chheda
Phone: +91-8879634922
Email: jinal@legalera.in
Ms. Shruti Singh
Phone: +91-8879635570
Email: shruti@legalera.in
Ms. Anita Rodrigues
Phone: +91-8879635571
Email: anita@legalera.in
Mr. Abhay Kharat
Phone: +91-8879635574
Email: abhay@legalera.in
Legal Media Group
301-302, 3rd Floor, Om Palace,
Dr Ambedkar Road Junction,
Bandra West, Mumbai - 400 050
Maharashtra, India
Phone: +91-22-2600 3300
Email: info@legalera.in
Website: http://events.gennext.legaleraonline.com/
