4th AURO National Moot Court Competition, 2018
AURO Law School, AURO University, Surat is going to organize the 4th AURO National Moot Court Competition, 2018.
Date: 16th - 18th March, 2018
Eligibility:
- All students enrolled in an undergraduate programme i.e. 3 / 5 years or postgraduate law programme conducted by any College or University shall be eligible to participate in thr competition.
- Registration from each University / College / Institution is restricted to one team only.
Team Composition:
- Each team shall constitute minimum of two members and maximum of three members. In a team comprising of two members, the members shall be designated as speakers. In a team comprising of three members the third member shall be designated as a researcher.
- A researcher shall be allowed to argue instead of a speaker only with the permission of the Court.
- In exceptional cases, with the approval of organizing committee a team may comprise of two members and one of the speakers might also be designated as a researcher.
- No additional member or team coach is allowed to accompany the team
Registration:
- Teams must register themselves latest by 25th January, 2018 (23:59 hours IST) by sending an email to alc@aurouniversity.edu.in with the subject "Registration for 4th Auro National Moot Court Competition" along with the scanned copy of the Registration Form.
- For successful registrations, the teams must send hard copy of the registration form latest by 30th January, 2018 at the address given below:
AURO Litigiosus Committee (ALC)
AURO Law School, AURO University,
EarthSpace, Hazira Road, Opp ONGC,
Surat - 394510, Gujarat
- The Registration fee once paid is non-refundable.
Hospitality:
- Accommodation and food will be provided to all the teams by the Organizers.
- Accommodation and food will be provided from 16th March, 2018 (10.00 a.m) till 18th March, 2018 (12.00 p.m).
- Conveyance will be provided to all the teams from their accommodation place to the Competition Venue. So, teams are advised to plan their travel accordingly and inform the organizing university by filling the travel form which is available on the website.
Important Dates:
Teams must register themselves latest by: |
25th January, 2018 |
For successful registrations, the teams must send hard copy of the registration form latest by: |
30th January, 2018 |
The teams may request for clarifications with regards to the moot problem by sending an email to alc@aurouniversity.edu.in latest by: |
10th February, 2018 |
Contact:
Prof. Padmanabha Ramanujam
Faculty Conveyor
Head of Department & Vice Dean, School of Law
Phone: +91-9099973071
Email: paddy@aurouniversity.edu.in
Ms. Deepti Babel
Vice President
Phone: +91-9512534891
Email: deepti.babel.bballb15@aurouniversity.edu.in
Ms. Dhruvee Patel
Secretary
Phone: +91-8980877448
Email: dhruvee.patel.bballb15@aurouniversity.edu.in
Mr. Ashutosh Agrawal
Treasurer
Phone: +91-8469720000
Email: ashutosh.agarwal.bballb15@aurouniversity.edu.in
Ms. Mariya Daginawala
Additional Secretary cum Additional Treasurer
Phone: +91-8238844951
Email: mariya.daginawala.bballb15@aurouniversity.edu.in
AURO Litigiosus Committee (ALC)
AURO Law School, AURO University
Earthspace, Hazira Road, Opp ONGC,
Surat - 394510, Gujarat
Email: alc@aurouniversity.edu.in
Website: www.aurouniversity.edu.in
Download Moot Problem, Rules