LexQuest - Online Course on Cyber Law
LexQuest is pleased to announce the third batch of the LexQuest's Online Course on Cyber Law.
Duration of Course: 1st March, 2018 - 30th April, 2018 (2 months)
About the Course:
The Online Certificate Course offered by LexQuest, intends to spread awareness among the general public about Cyber Laws and it's specifically beneficial to the lawyer community who face such cases on regular basis. The scope and ambit of the course is very vast and covers varied aspects related to Cyber Law issues, which involve the use of computer or internet. This program highlights the Cyber Laws in the areas of Electronic Commerce, e-Governance, Intellectual Property, Data Security and Cyber Crimes.
Who can pursue?
It is a general course which would be of immense value to persons who fall in the following categories:
- Students
- Lawyers
- Persons working in IT companies
- Software Professionals
- Company Executives
Note: You can download the modules, which will be sent to you at regular intervals and you can study them at your own pace.
About the Exam:
- The exam will consist of 50 questions, 1 mark each. For passing, you need to secure a minimum of 40%. No negative marking.
- Certificates will be dispatched in the first week of June, 2018.
Exam Dates: 4th to 6th May, 2018 (you may choose any date as per your convenience)
Course Modules:
The Course shall be divided into 4 parts.
- Module I: Introduction
This module covers basic concepts like what is Cyber law, Concepts of Internet and Cyber Space; Hardware / Software / Applications; Networking, Privacy; Data Security, Issues relating the Cyber jurisdiction, Types of e-contract, Digital Signature, Security and privacy issues with regard to e-contracts, E-governance, Issues related to Social Networking Sites.
- Module II: Cyber Space
This Module covers concepts like Internet ownership, Standards & Role of ISPs, Data security and management, Encryption of data and digital signature, Internet telephony and VPNS, International Perspectives.
- Module III: Cyber Crimes
This Module covers topics such as what are Cyber crimes, Cyber criminals and their objectives, Distinction between cyber crimes (non-conventional crime) and conventional crimes, Kinds of cyber crime: cyber pornography, crimes related to IPR, cyber stalking, cyber terrorism, crimes relating to cyber destruction / alteration, mail spoofing, identity theft, financial frauds; Tools and Methods used in Cybercrimes: Proxy Servers, Phishing, Password Cracking, Keyloggers and Spywares, Virus and Worms, Trojan Horses and Backdoors, DoS Attacks; Cyber forensics; Governmental Regulations.
- Module IV: IPR and Cyberspace
This Module has further been divided into 3 parts: Patent and its infringement, copyright and related issues, trademark and domain name issues.
Online Registration:
https://docs.google.com/forms/d/e/1FAIpQLSc4eHSTj-yZyzoBSfJyhhrIL-j3wUQ6OQb7_icvjfR2_OWNiQ/viewform
Course Fees:
- Rs. 2500/-
- Rs 2100/- for Early Birds
Early Bird Discount: Avail a special discount, if you register before 30th January, 2018!
Special Discount Offer: Flat 10% discount to the people who have been associated with us either through internships, competitions or courses. Send an e-mail to courses.lexquest@gmail.com for the discount coupon.
Note: Payment is non-refundable.
Online Payment:
https://www.townscript.com/e/lexquests-online-course-on-cyber-law-third-batch-202422/booking
Deadline:
The last date for Registration is 15th February, 2018.
Contact:
LexQuest
Email: courses.lexquest@gmail.com
Website: www.lexquest.in