Surana & Surana National Trial Advocacy Moot Court Competition & Judgment Writing Competition on Criminal Law, 2017 | Announcements | Law College

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Surana & Surana National Trial Advocacy Moot Court Competition & Judgment Writing Competition on Criminal Law, 2017

The Surana & Surana National Trial Advocacy Moot Court Competition has been conceived with the aim of promoting skills of trial advocacy.

Venue & Date:

India South	India North (27th - 29th Oct, 2017)	India West (6th - 8th Oct, 2017)
The venue and date will be announced later The states mentioned in the India South region may apply to West or North rounds. They will be accommodated subject to availability Faculty in charge: Prof. Aman Mishra Email: nlcmootsociety@gmail.com Phone: +91-9637109415	National Law Institute University, Bhopal (NLIU) Near Kerwa Dam Road, Bhopal, Madhya Pradesh Phone: 0755 - 2696965 Fax: 0755 - 696965	New Law College, Bharati Vidyapeeth University (NLC BVP) Erandwane, Paud Road, Pune - 38, Maharashtra Phone: 020-25444616 Fax: 020-25455854
	Faculty in charge: Dr. Sanjay Yadav Email: sanjay_nliu@rediffmail.com, mca.nliu@gmail.com Phone: +91-9893284261 Student coordinators: Mr. Jasraj Singh Narula Phone: +91-8120003293 Mr. Praharsh Johorey Phone: +91-9717888993 Mr. Shashank Chaddha Phone: +91-8109221060 Mr. Priyam Jhudele Phone: +91-8989444107	Faculty in charge: Prof. Aman Mishra Email: nlcmootsociety@gmail.com Phone: +91-9637109415 Student Coordinators: Ms. Shilpa Prakash Phone: +91-7767984798 Mr. Priyajeet Pandey Phone: +91-7887315510
Teams from: Andhra Pradesh, Goa, Karnataka, Kerala, Odisha, Pondicherry, Tamil Nadu, Telengana	Teams from: Delhi, Haryana, Himachal Pradesh, Jammu & Kashmir, Madhya Pradesh, Punjab, Rajasthan, Uttar Pradesh, Uttarakhand & Host Institution of India West Rounds	Teams from: Arunachal Pradesh, Assam, Bihar, Chhattisgarh, Gujarat, Jharkhand, Maharashtra, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim, Tripura, West Bengal & Host Institution of India North rounds
Teams from organizing institutions may have the option to participate in any of the other venues in case of exigencies with prior intimation / permission. All teams will be provided boarding and lodging only for the duration of the competition

Eligibility:
Participants should be currently pursuing their bachelor's degree in law i.e. 3 year or 5 year LL.B. program.

Team Composition:

Each team shall consist of a minimum of 2 and maximum of 4 members. This number cannot be modified under any circumstances.
There can be 2 speakers and 2 researchers designated for each team.
Teams have the option of designating two of its members to be speakers for the prosecution and the other two speakers for the defence. The team shall notify such an arrangement before the commencement of the round to the court assistants. Such a team shall not, during any stage of the competition, rearrange the position of its members to form any new combination.
Each team will be provided with a unique team code by draw of lots during the orientation. The identity of the teams shall not be disclosed at any stage, such disclosure shall invite penalties including disqualification. The decision for the same shall be at the discretion of the Administrator.

Registration:

The teams must register online at www.mootsite.com or www.moot.in by 20th September, 2017.
Online registrations will be open from 2nd August, 2017. Participants will receive an acknowledgement cum approval as confirmation of their online registration & participation periodically after registration.
A scanned copy of the letter from the participating College / Institution / University duly signed by any one of the following: Faculty-in-charge of MCS / MCA, Registrar, Principal, Dean, Director, Chancellor or Vice-Chancellor confirming the names of the participants, Year / Semester in which studying, representing the College / Institution / University for the moot competition will have to be attached during the online registration process. (The approval letter shall be formatted on the letterhead of the participating Institution / College / University. Alternatively you may use the registration form itself as appended below).
Registrations without the scanned copy of the approval letter from the College / Institution / University or duly attested registration form will not be valid
Once online registration is done, no change in names will be possible. However, in exceptional circumstances if a change in name is inevitable a fresh online registration have to be made along with a scanned copy of the approval letter from the College / Institution / University or duly attested registration form clearly explaining the reasons for the change and with authorised signatory & seal of the College / Institution / University.
Due to the unique format of the competition and requirement of special arrangements, registration is restricted to only 20 teams which will be strictly on first come first served basis (Priority shall be determined on the basis of online registration complete with scanned copy of approval from the participating College / Institution / University). Under no circumstances this rule will be modified.

Hospitality:

All our joint organizers will provide accommodation and transport between the guest house / hotel and the competition venue to the participating teams. Extra members over and above the prescribed number will not be entertained and accommodated under any circumstances.
Misbehavior of any sort by the participants will be dealt very seriously and will lead to disqualification.
Separate accommodation will be arranged for boys and girls and strictly they will not be allowed to stay in the same room.

Important Dates:

Start of Online Registration:	4th August, 2017
Last date for Asking Queries regarding the case:	25th August, 2017
Last date for Online Registration:	15th September, 2017
Final Clarifications at www.moot.in:	15th September, 2017
Acknowledgement cum approval as confirmation of online registration:	20th September, 2017
Last date for Submission of Memorials (Soft Copy):	20th September, 2017
Last date for receiving Hard copy of Registration Form & Submission of Memorials (one copy each):	25th September, 2017
Submission of Travel Form:	10 days before the respective rounds
Submission of Memorials (five hard copies each side):	During Orientation
India South Round:	Will be announced later
India West Rounds:	6th - 8th October, 2017
India North Round:	27th - 29th October, 2017
Submission of Judgment Entries***	Last day of the respective rounds i.e. 8th & 29th October, 2017
Announcement of results of Judgment Writing - Regional***	30th November, 2017
Announcement of results of Judgment Writing - National***	December, 2017

Contact:
India North Rounds
Prof. Dr. S.S. Singh
Vice Chancellor
National Law Institute University, Bhopal
Near Kerwa Dam Road,
Bhopal. - 462044, Madhya Pradesh
Phone: 0755-2696965
Fax: 0755-696965
Email: mca.nliu@gmail.com

India West Rounds
Prof. Dr. Mukund Sarda
Dean & Principal
New Law College, Bharti Vidyapeeth University
Erandwane, Paud Road,
Pune - 38, Maharashtra
Phone: 020- 25444616
Fax: 020-25455854
Email: nlcmootsociety@gmail.com

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