Nalsar University of Law and Institute of Insurance and Risk Management, Hyderabad - Admission 2011
Masters Degree in Law of Financial Services and Capital Markets (ML-FS & CM) - Admissions 2011
Masters degree in Law of Financial Services and Capital Markets (ML-FS & CM):
Admissions are open for the above two-year (four semesters) self-financing post graduation programme offered jointly by Nalsar University of Law and Institute of Insurance and Risk Management, Hyderabad
Eligibility:
Graduate of any discipline with 50% marks
Criteria for selection:
Selection will, in addition to academic qualifications and experience, be based on personal interview to be conducted at Hyderabad
Course fee:
Rs 4.10 lakhs payable in one or two equal installments
Prospectus-cum-application Form:
Available at the Coordinator's Office on payment of Fees of Rs. 1,100/- in cash or by Demand Draft Drawn in favour of "Registrar, Nalsar University of Law (ML-FS & CM), Hyderabad
The draft should be drawn in favour of Registrar, Nalsar University of law (ML-Fs & CM) A/c payable on any scheduled bank at Hyderabad
Last date for receipt of completed applications is 15th June, 2011.
Contact Details:
Nalsar University of Law Hyderabad
Institute of Insurance and Risk Management Hyderabad
City office, 3-5-874/18, Apollo Emergency Hospital Lane,
Hyderguda, Hyderabad-500029,
Phone: 040-23210262/23210153, Fax 040-23210252
Website: nalsar.ac.in or iirmworld.org.in
