Admissions to Balaji Law College

Opening Date: 05 Jan 2010

Course Name: Bachelor of Science in Law (BSLLLB)
Eligibility: H.S.C. or equivalent in any stream from recognized board with minimum 45% marks (40% marks for SC / ST / NT / DTNT / OBC categories belonging to State of Maharashtra).

Course Name: Bachelor of Law (LLB)
Eligibility: Bachelor degree in any discipline from a recognized university or equivalent with minimum 45% marks (40% marks for SC / ST / NT / DTNT / OBC categories belonging to State of Maharashtra).

Course Name: Masters in Labor Laws and Labor Welfare (MLLLW)
Eligibility: A candidate applying for the M.L.L. programme should be a graduate in any faculty from a recognized University and should have obtained a minimum of 40% marks in the qualifying examination.

Course Name: Diploma in Taxation Laws (DTL)
Duration:1 Year
Eligibility: The candidate should be a graduate of any faculty of any University whose degree is recognized to be equivalent to the corresponding degrees of Pune University.

Course Name: Diploma in Intellectual Property Laws (DIPL)
Duration: 1 Year
Eligibility: Graduate in any discipline from a recognized university or equivalent.

Course Name: Diploma in Cyber Laws (DCL)
Duration: 1 Year
Eligibility: Graduate in any discipline from a recognized university or equivalent.

Prospectus and Application

1. Prospectus can be obtained directly by remitting cash (Rs. 400/-. Four hundred only) payment at the institute's office between 10 am to 5 pm or a Demand Draft (Rs. 500/-. Five hundred only) drawn in favour of 'The Principal, Balaji Law College' payable at Pune


2. Write the name, address of the candidate and the name of the institute on the reverse side of DD.


3. Send the same to
   Balaji Law College,
   S. No. 55/2-7,Tathawade,
   Near Wakad, Off Mumbai- Bangalore Highway,
   Pune -411033

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