5th KIIT National Moot Court Competition, 2017
School of Law, KIIT University is going to organize the 5th KIIT National Moot Court Competition, 2017.
Date: 8th - 10th September, 2017
Eligibility:
Students of three year and five year law degree courses from any University / Law School / College / Department are eligible to apply for registration of their team. However, a maximum of one team shall be allowed to participate from any one University / Law School / College / Department.
Team Composition:
- Each team shall consist only of three members, comprising of two speakers and one researcher.
- Any alteration of the names of the team members shall be informed in writing to that effect, addressed to the Director, School of Law, KIIT University, by the Vice Chancellor / Dean / Director / Head of the Department of the University / School / Department / College of Law, of the team requesting such alteration. However, any such alteration shall be permitted only once.
- Once the Competition commences, the team composition cannot be altered under any circumstances whatsoever. Inability of any team member to participate in accordance with the rules of this Competition shall lead to immediate disqualification of the team from the Competition.
Participation and Registration Procedure:
- The teams interested to participate are required to confirm their participation by sending an email attaching the scanned copy of Annexure-A (Provisional Registration form), duly filled to kiitmoot2017@kls.ac.in by 10th July, 2017. Please note that such email has to be sent only through the University / School / College / Department official email address. Emails sent through personal / non-official email addresses and emails sent to any other address other than the above mentioned will be ignored.
- A team code shall be generated and a confirmatory email, together with the team code, shall be sent to such team by 12th July, 2017. Thereafter, for all further correspondence with the organizers of the Competition and otherwise, all the registered teams shall identify and refer themselves using the allotted team code only.
- Memorial Rounds: The teams which have registered should send the soft-copy of the memorials for both the sides by 20th July, 2017 for the memorial rounds. Only top 32 teams shall proceed for the oral rounds. The selected 32 teams shall be notified through confirmatory mail by 31st July, 2017.
- The selected teams shall then send:
- The printed copy of Annexure A, Hard Copies of the Memorials and A non-refundable participation fee of Rs. 3000/- in the form of a Demand Draft drawn in favour of KIIT, payable at Bhubaneswar (clearly stating the name of the Institution at the reverse side of the Demand Draft), addressed to:
Mrs. Pratiti Nayak
Faculty Convener
5th KIIT University National Moot Court Competition, 2017
School of Law, KIIT University, Patia
Bhubaneswar, Odisha - 751024
Such to be received by 18th August, 2017. A soft copy of the same should be sent by 7th August, 2017.
- On receipt of the printed copy of Annexure-A, Memorials and the Demand Draft, the team shall be formally registered as a participant for the event.
- The teams shall also send a soft copy of Annexure-B (Travel details), duly filled, to kiitmoot2017@kls.ac.in by 1st September, 2017.
Hospitality:
The University shall provide for pick-up from the airport / railway station / bus terminus for all teams participating in the Competition, along with accommodation and food in the University premises from the afternoon of 7th September, 2017, till the forenoon of 11th September, 2017. Participating teams must make their own arrangements for their departure from the University premises.
Important Dates:
Release of Official Brochure |
10th May, 2017 |
Last date for Provisional Registration (Soft Copy) |
10th July, 2017 |
Last date for Clarification for Moot Problem |
10th July, 2017 |
Confirmation of registration / participation, together with allotment of team-codes. |
12th July, 2017 |
Release of Clarifications |
15th July, 2017 |
Memorial Submission (Soft Copy) |
20th July, 2017 |
Notification of top 32 teams selected for the Oral Rounds |
31st July, 2017 |
Last date of Final Registration (Soft Copy) along with the Demand Draft |
7th August, 2017 |
Last date of Hard Copies of Final Registration, Memorial submission (Hard copy) (For the oral rounds) & Travel Plan(Hard copy of Annexure B) |
18th August, 2017 |
Inaugural function / Draw of lots / Exchange of memorials. (09:30 AM to 12:30 PM) |
8th September, 2017 |
Preliminary (Round- 1) (03:00 PM to 06:30 PM) |
Preliminary (Round- 2) (09:00 AM to 12:30 PM) |
9th September, 2017 |
Quarter-Final Rounds (03:00 PM to 05:30 PM) |
Semi-Finals (09:00 AM to 01:00 PM) |
10th September, 2017 |
Final Round (02:30 PM to 04:30 PM) |
Prize Distribution / Valedictory Function (04:30 PM to 06:30 PM) |
10th September, 2017 |
Contact:
Mr. Prasenjit Ghosh
Student Convenor
Phone: +91-9531594605
Mr. Subhankar Biswal
Student Co-Convenor
Phone: +91-8984209824
Mrs. Pratiti Nayak
Faculty Convener
5th KIIT University National Moot Court Competition, 2017
School of Law, KIIT University, Patia
Bhubaneswar, Odisha - 751024
Email: kiitmoot2017@kls.ac.in
Website: www.kiit.ac.in
Download Brochure, Registration Form
