NCU Law School National Moot Court Competition (4th Edition)
The Moot Court Committee at NCU Law School, Northcap University is going to organize the IVth Edition of the National Moot Court Competition.
Date: 22nd & 23rd April, 2017
Venue: The Northcap University, HUDA Sector 23A, Gurgaon
Eligibility:
- Law Schools / Colleges / Institutes / Universities, recognized by the Bar Council of India are eligible to participate in the Moot Court Competition. The participants should currently be pursuing their Bachelor's degree in law i.e., three year or five year Law Courses. Students who have completed their law courses are not eligible to participate in the competition.
- Only one team can register from a particular Law School / College / Institution / University to participate in the Moot Court Competition.
- Only those members designated as Speakers will be permitted to put forth oral arguments in the Competition.
Registration:
- The registration process will take place in two steps. Teams are supposed to complete provisional registration by 15th March, 2017 by sending soft copy of registration form and Abstract to mootcourt2017@ncuindia.edu.
- Only 16 teams will be considered for participation in the Moot Court Competition. Interested teams are required to send an Abstract about the Moot Proposition in not more than 500 words in soft copy to mootcourt2017@ncuindia.edu. Teams will be selected on the basis of their Abstract, to be submitted latest by 15th March, 2017. Three teams will be kept on waiting list & participating teams will be confirmed about their participation by an e-mail on 17th March, 2017.
- The selected teams shall duly fill the Registration Form and Travel Form provided along with the official rules and send it along with a participation fee of Rs. 3,000/- on or before 22nd March, 2017 (Soft copy). The Registration fee shall be sent through Demand Draft drawn in favor of "The Northcap University" payable at Gurgaon.
- The participants are required to submit two passport size photographs of each team member along with the registration form, Travel form and hard copy of Demand Draft latest by 12th April, 2017.
- Each team shall be allotted a Team Code along with the confirmation email on 17th March, 2017. The Draw of Lots for the preliminary rounds will take place on 22nd April, 2017 before inaugural function.
- The teams shall submit their written submissions by the team code allotted to them and "NOT" by their institution's name
Accommodation:
- Accommodation has been arranged for all teams by the Organizers on payment basis from 12:00 Noon; 21st March, 2017 to 12:00 Noon; 24th March 2017. Participants requiring accommodation are requested to indicate the same in the space provided for in the Travel Details and Accommodation form.
- Payment Details for Accommodation: Rs. 4500 for each team starting from 12 noon, 21st April, 2017 to 12 Noon, 24th April, 2017.
Important Dates:
Deadline for Provisional Registration (Registration form and Abstract): |
March 15, 2017 |
Communication of confirmation to selected teams [first 16]: |
March 17, 2017 |
Deadline for receiving questions seeking clarifications: |
March 21, 2017 |
Last date for softcopy of Demand Draft, Travel Details and Registration Form. |
March 22, 2017 |
Release of clarifications, if any. |
March 24, 2017 |
Deadline for submission of soft copy of memorials |
April 7, 2017, 11:59 PM |
Deadline for submission of Hardcopy of Memorials (6 Copy each side), Demand Draft, Travel form, Registration Form. |
April 12, 2017 |
Inaugural Ceremony, Draw of Lots and Exchange of Memorials: |
April 22, 2017 [9:30 PM Onwards] |
Preliminary Rounds: |
April 22, 2017 [11:00 AM Onwards] |
Draw of Lots and Quarter Finals |
April 22, 2017 [4:00 PM Onwards] |
Draw of Lots and Semi Finals |
April 23, 2017 [9 AM Onwards] |
Finals |
April 23, 2017 [Afternoon] |
Valedictory Ceremony |
April 23, 2017 [4:00 PM Onwards] |
Contact:
Ms. Pallavi Bajpai
Faculty Coordinator
Asst. Prof. of Law
Phone: +91-8377088481
Mr. Apoorv Bhatnagar
Student Coordinator
Phone: +91-8982486129
Mr. Ankush Chattopadhyay
Student Coordinator
Phone: +91-9910171379
Moot Court Committee
NCU Law School
Sector-23-A, Gurgaon - 122017,
Haryana, India
Phone: + 91-124-2365811 to 13
Fax: + 91-124-2367488
Email: mootcourt2017@ncuindia.edu
