7th RCL National Moot Court Competition, 2017
Rayat College of Law, Railmajra (Ropar Campus) is going to organize the 7th RCL National Moot Court Competition, 2017
Date: 25th - 26th March, 2017
Venue: Rayat College of Law, Railmajra, Ropar
Eligibility:
- The Colleges / Universities / Institutes pursuing with LL.B (5 year Degree Course / 3 year Degree Course) in the current academic year are eligible to participate in this Competition.
- Only bonafide students studying in the above said degree course with the respective College / University / Institute are eligible to participate.
Team Composition:
- The participating Colleges / Universities / Institutes shall nominate one team consisting of three students for the competition.
- Each team shall comprise of three students (two speakers and one researcher). An observer may accompany the team but no certificate shall be provided to him/her.
- In case of any contingency, the researcher may substitute the speaker only with the prior permission of the organizer.
Registration:
Communication for the same shall be sent on the separate Registration Form, completely filled and duly signed by the Head of the participating University / College / Institute along with a Demand Draft worth Rs. 3500/- as Registration Fee on or before 20th February, 2017 (soft copy as well as hard copy) drawn in the favor of The Principal, Rayat College of Law, payable at Ropar.
Deadline:
The last date for registration is 20th February, 2017.
Contact:
Dr. Charu Dureja
Assistant Professor in Law - cum - Moot Court Convener
Phone: +91-9888940621
Rayat Technology Centre of Excellence
(6 Kms. from Ropar on Chandigarh-Ropar-Jalandhar Highway)
V.P.O.- Railmajra, Distt. Ropar, Punjab - 140001
Phones: 01881-270500, 01881-270691, 01881-270693
Fax: 01881-270501
Email: rclmootcourt2016@gmail.com
Website: www.rcl.rayatbahra.com
Download Moot Proposition, Rules, Registration Form