2nd Amity National Moot Court Competition, 2017
Amity Law School is going to organize the 2nd Amity National Moot Court Competition, 2017
Date: 24th - 26th March, 2017
Team Composition and Eligibility:
- Students pursuing their 3 or 5 year courses of the LL.B. degree or its equivalent in the academic year 2016 - 17 from Institutions all over India are eligible to participate.
- Any Institution shall be entitled to send only one team to the Competition.
- The participating team shall comprise of three members. In an exceptional case with the approval of Organizing Committee a team may comprise of two members, and one of the Speaker will also be designated as Researcher. In a team of three members, two members shall be designated as Speakers and the third member of the team shall be designated as a Researcher.
- No additional member or team coach is allowed to accompany the team.
Registration:
- Institutions should provisionally register themselves by sending an email to alshmoot2016@gmail.com, latest by 16th January, 2017 (23:59 hours IST).
- Institutions must complete their registration by sending an email to alshmoot2016@gmail.com, latest by 26th January, 2017 (23:59 hours IST). The email should include a scanned copy of the duly filled-in registration form.
Registration Fee:
- The Registration Fee is INR 4000 for teams. Teams must make the payment through Demand Draft in favor of "Amity University Haryana" payable at New Delhi.
- The teams shall be required to pay the Registration Fee only after they have received confirmation mail by 26th January, 2017.
Hospitality:
- Accommodation shall be provided to all teams by the Organizers from the evening of 23rd March, 2017 to the evening of 26th March, 2017. Teams who intend to arrive prior to or leave after the specified dates are required to inform the Organizing Committee in advance.
- Food and Transportation to and from the venue shall be provided to all the teams for the aforementioned duration.
- Once the Demand Draft has been submitted and the registration is completed, the teams shall be asked to submit the travel plan.
- Teams are not permitted to leave the premises prior to the specified date.
Important Dates:
Release of Problem: |
6th December, 2016 |
Last Date for Provisional Registration of Institution: |
16th January, 2017 |
Last Date for Registration of Team: |
26th January, 2017 |
Last Date for submission of hard copy of Registration Form & Demand Draft: |
30th January, 2017 |
Last Date for seeking clarifications, if any: |
30th January, 2017 |
Release of final clarifications: |
6th February, 2017 |
Last Date for submission of soft copy of Memorial & Travel Form: |
27th February, 2017 |
Date of Arrival: |
23rd March, 2017 |
Last Date for submission of hard copy of Memorial & Travel Form: |
6th March, 2017 |
Inauguration Ceremony: |
24th March, 2017 |
Oral rounds: |
24th - 26th March, 2017 |
Valedictory Ceremony: |
26th March, 2017 |
Contact:
Mr. Mayank Shekhar
Phone: +91-9717274702
Amity Law School, Amity University
Gurgaon - 122413, Haryana
Phone: +91-8527432711, +91 98t6921485
Email: alshmoot2016@gmail.com
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