FICCI - Online Certificate Course on Competition Law & Intellectual Property Rights (IP Comp)
[Please mention in your application that the source of information is from AdvocateKhoj]
We are pleased to inform you that the next session of Online Certificate Course on Intellectual Property & Competition Law (IP Comp), organized by Federation of Indian Chambers of Commerce and Industry (FICCI) will be conducted in the month of February - March, 2016
Course Duration: 2 months
About The Course:
This advance course provides dual benefits of learning Competition Law & IPRs challenges faced by Corporations when they expand in an organic or non-organic manner into new territories, markets and products.
Course Modules:
Module I: Introduction to the Course
- Introduction on Competition and Competition Law
- Introduction to Intellectual Property Rights
- Intersection of IPR and Competition Law
Module II: Legal Framework of Competition in India
- Monopolies and Restrictive Trade Practices (MRTP) Act, 1969
- 1999: Raghavan Committee on MRTP Act
- The Competition Act, 2002
- Differences Between MRTP Act, 1969 & Competition Act 2002
Module III: Abusive / Anti-Competitive Practices which attract Competition Law
- Anti-Competitive Agreements
- Abuse of Dominant Position
- Combinations including Mergers & Acquisitions
- Anti-Competitive Practices involving IPR
Module IV: Competition Law: International Perspective
- Summary of Competition Laws of USA, Brazil, Canada, Europe, Japan
Module V: Synchronization of Patent Law & Competition Law with specific reference to Pharmaceutical Industry
Module VI: Case Studies
Registration Form:
While submitting your registration form, please mention that you heard about this course from AdvocateKhoj. In the column 'Source of Information about Course', please select Website and Blogs' and fill "AdvocateKhoj".
URL: http://ficciclipr.ficciipcourse.in/
Course Fees:
- For students: Rs. 5500/-
- For Industry Professionals: Rs. 7000/-
- For Others: Rs. 7000/-
Payment Procedure:
- Payment for the Course is to be made through Cheque / DD in favour of "FICCI".
- The Registrants are requested to write the Name, Username made while registering online and Contact Number / Mobile Number, on the reverse side of the Cheque / DD.
- Cheque / DD are to be sent to FICCI through courier / speed post, addressed to:
Ms. Vedika Sidhu
IPR Division, Federation of Indian Chambers of Commerce and Industry (FICCI),
Federation House, Tansen Marg,
New Delhi - 110001
Phone: +91-7042555788
Registration Deadline:
The Cheque / DD should reach to the above mentioned address latest by 15th February, 2016.
Contact:
Ms. Vedika Sidhu
Research Associate,
IPR Division, Federation of Indian Chambers of Commerce and Industry (FICCI),
Federation House, Tansen Marg,
New Delhi - 110 001
Phone: 011-23487477, +91-7042555788
Email: vedika.sidhu@ficci.com, ipcourse@ficci.com
Website: www.ficciipcourse.in