ILSAT 2011
The ICFAI University, Uttarakhand, a non-profit University, was established by the ICFAI University Act, 2003 (Act No 16 of 2003) and duly recognized by the University Grants Commission under Section 2(f) of the UGC Act, 1956.The ICFAI University organized ILSAT 2011 exam for Law Courses.
Sponsored by the Institute of Chartered Financial Analysts of India (ICFAI), a non-profit educational society established in 1984 under the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 F (Act No.1 of 1350F), the University aims at creating and disseminating knowledge and skills in core and frontier areas through innovative educational programs, research, consulting and publishing, and developing a new cadre of professionals with a high level of competence and deep sense of ethics and commitment to the code of professional conduct.
The ICFAI Law School, Dehradun commenced with the first batch of five year integrated BBA LL.B (Hons.) 5 years integrated law programme, in 2004, with due approval and recognition by the Bar Council Of India.
Reservation of seats:
- OPEN FOR ALL (Scores of CLAT 2011 / National / State Level Law Entrance Tests will be given weight age.)
Important Dates:
BBA, LL.B. (Hons.):
Last date for Submission of Completed Application Form |
May 31, 2011 |
Receipt of Application Form with late Fee of Rs.300 |
June 10, 2011 |
Declaration of the List of Selected Candidates and Dispatch of Selection Letter |
June 17, 2011 onwards |
Latest Date for the Payment of Admission Fee |
July 01, 2011 |
Reporting Date and Last Date for Payment of First Semeter Fee |
July 14, 2011 |
Commencement of Preparatory Classes |
July 15, 2011 |
Commencement of Classes for Semeter - 1 |
August 01, 2011 |
Eligibility Criteria:
BBA, LL.B (Hons.)
Pass with 50% and above aggregate marks in Class XII or equivalent (best of the 5 subjects including English).Scores of CLAT / National / State Level Law Entrance Tests will be given weightage.
Age should be not more than 20 years as on the date of commencement of program classes.
Reporting date for First Semester:
All selected students have to pay the requisite fees through Demand Draft before they report to the University campus on July 14, 2011 for BBA, LL.B. (Hons.) and July 28, 2011 for LL.M. The Preparatory Classes BBA, LL.B. (Hons.) will commence on July 15, 2011 for new students.
Admission Fee:
Admission fee of Rs. 10,000 is to be paid by all the selected candidates on or before July 01, 2011 for BBA, LL.B. (Hons.) and July 28, 2011 for LL.M.
Program Fee:
BBA, LL.B (Hons.)
The program fee is Rs. 28,000/- per semester for domiciled students and Rs. 35,000/- per semester for non-domiciled students. Students should pay the fee for all ten semesters, as per the due dates indicated in the Student Handbook. The first semester program fee is payable on or before July 14, 2011.