ILS Law College - Admission 2011
About ILS Law College 2011:
The Indian Law Society was established in 1923 as a Public Charitable Trust registered under the Societies Registration Act. The Indian Law Society established the Law College in 1924, which has since then established itself as a premier institute for legal studies in India. In 2004, the ILS Law College was accredited the A+ level by NAAC.
Set amidst a sprawling green campus in the heart of Pune, it offers students a holistic environment that encourages exposure to social, cultural, and physical activities that complement the top-of-the-class legal education imparted by the college.
Eligibility:
- LLB(3yr) - 45%(10+2+3), 40% - SC/ST
- BSL(5yr) - 45%(10+2+3), 40% - SC/ST
Reservation of seats:
- Open for all states
- 60 seats (Disabled reservation on all India basis & SC/ST/OBC reservation for Maharashtra only)