Tamil Nadu Dr. Ambedkar Law University - Admission 2015
Tamil Nadu Dr. Ambedkar Law University is pleased to announce admissions to 3 year LL.B. Degree Course offered in affiliated Government Law Colleges in Tamil Nadu and 3 year LL.B. (Hons.) Degree Course offered at the School of Excellence in Law, Tamil Nadu Dr. Ambedkar Law University.
Courses Offered:
- LL.B. Degree Course offered in affiliated Government Law Colleges in Tamil Nad
- LL.B. (Hons.) Degree Course offered at the School of Excellence in Law (TNDALU Campus)
Eligibility:
LL.B. Degree Course offered in affiliated Govt. Law Colleges in Tamil Nadu:
- Any Under Graduate Degree recognized by the University, SC/ST 40% marks, Others 45%
LL.B. (Hons.) Degree Course offered in the School of Excellence in Law (TNDALU Campus):
- Any Under Graduate Degree recognized by the University, SC/ST 55% marks, Others 60%
Registration:
Applications for both courses can be obtained in person or by post from the "The Registrar, The Tamil Nadu Dr. Ambedkar Law University, Poompozhil, No.5, Dr. D.G.S. Dinakaran Salai, Chennai - 600028" by paying prescribed fee. Candidates seeking application by post are requested to send a requisition letter, mentioning the course to which they are willing to apply, along with requisite fees to the Registrar.
Registration Fee:
|
SC/ST Category |
Others |
In Person |
By Post |
In Person |
By Post |
LL.B. Degree Course offered in affiliated Govt. Law Colleges in Tamil Nadu |
Rs. 250/- |
Rs. 350/- |
Rs. 500/- |
Rs. 600/- |
LL.B. (Hons.) Degree Course offered in the School of Excellence in Law (TNDALU Campus) |
Rs. 500/- |
Rs. 600/- |
Rs. 1000/- |
Rs. 1100/- |
Note:
- Separate application forms should be obtained for each course.
- Candidates who are awaiting final year results can also apply.
Mode of Payment of Application Fee:
- The candidates shall remit the prescribed application processing fee in any branch of Indian Bank through remittance challan which may be downloaded from the University website or obtained from any one of the affiliated Government Law Colleges.
- The candidates may obtain the application form on submission of the remittance challan only. Application processing fee paid through Cash / Demand Draft / Money Order / Cheque / Bank Pay Order etc., will not be accepted.
- To avail concession on application processing fee SC(O) / SC(A) / ST candidates belonging to Tamil Nadu shall submit a attested photocopy of the permanent community certificate along with the remittance challan.
- Duly filled in application forms along with requisite attested enclosures may be submitted either in person or by post to
"The Chairman, Law Admissions, 2015-2016"
The Tamil Nadu Dr.Ambedkar Law University,
"Poompozhil", No.5,
Dr. D.G.S. Dhinakaran, Salai,
Chennai - 600028
Important Dates:
Date of issue of application forms: |
12th August, 2015 |
Last date for issue & submission: |
21st August, 2015 |
Contact:
The Tamil Nadu Dr. Ambedkar Law University
"Poompozhil", 5, Dr. D.G.S. Dinakaran Salai,
Chennai - 600 028, Tamil Nadu
Phone: 044 - 24641212, 044 - 24641919
Fax: 044 24617996
Email: registrar@tndalu.ac.in
Website: www.tndalu.ac.in
Download Notification, Application Form
