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G.H. Raisoni Law School - 1st State Level Trial Advocacy Moot 2015

G.H. Raisoni Law School, Nagpur is going to organize its 1st State Level Trial Advocacy Moot 2015

Date: 1st - 3rd October, 2015
Venue: G.H. Raisoni Law School, 345, Kingsway, Shraddha House, Nagpur

Registration:

  • The team participating is required to duly fill the Provisional Online Registration Form and upload an attested scanned copy of the Demand Draft with the team details by 1st September 2015.
  • A registration fee of Rs. 3,000/- shall be send through Demand Draft in favour of "G.H. Raisoni Law School" payable at Nagpur along with the attested printout of the Online Registration Form.

Contact:
Mr. Sahil Dewani
Phone: +91-9373217110
Email: raisonilawschool@gmail.com

G.H. Raisoni Law School
Shradha House 345,
Kingsway, Nagpur - 440001
Email: info@raisoni.net, ghrlawschool@raisoni.net
Website: http://ghrlawschool.raisoni.net

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