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School of Law, Christ University - National Moot Court Competition, 2015

School of Law, Christ University is going to organize its 6th Annual National Moot Court Competition (SLCU-NMCC).

Date: 10th - 13th September, 2015
Venue: School of Law, Christ University, Bangalore

About the Competition:
School of Law, in the past 5 editions of SLCU-NMCC, respectively, has seen NUJS-Kolkata, NLIU-Bhopal, KLE-Bengaluru, GNLU- Gandhinagar and NLSIU - Bengaluru, win the competition. The level of judging over the past years has been one of exceptional standards with several former Judges of the Supreme Court, Judges of various High Courts, numerous senior counsels from far and near and several renowned academics judging the different rounds of the moot and enriching the quality of the competition.

This year's moot problem revolves around the much debated issues of reservation in private sectors coupled with the status of 'state' under Article 12 of the Indian Constitution, in light of the nitty-gritty of Right of Children to Free and Compulsory Education Act, 2009. The different facets of this year's competition will consequently, enlighten the legal fraternity about the various nuances in this particular field of law and expand horizons with respect to the same.

Registration:

  • The team participating is required to duly fill the Provisional Online Registration Form by 20th August, 2015 and upload an attested scanned copy of the Demand Draft with the team details by 29th August, 2015.
  • A registration fee of Rs.3000/- shall be sent through Demand Draft in favour of "Christ University" payable at Bangalore along with the attested printout of the Online Registration Form.

Each team shall be allotted a Team Code on the receipt of Online Registration Form.

Online Registration Form:
https://docs.google.com/forms/d/1XiOrkZwUTEiAyAq3sJCrcbvwSkpmkldk10qNM25hYYc/viewform?c=0&w=1

Important Dates:

Release of the Moot Problem:

4th August, 2015

Last day for online provisional registration of Teams:

20th August, 2015

Last day for registration & payment of Registration Fee:

29th August, 2015

Last date for Memorial Submission (Soft Copy):

30th August, 2015

Last date for Memorial Submission (Hard Copy):

1st September, 2015

Oral Rounds:

11th - 13th September, 2015

Contact:
Moot Court Society
4th Floor, Central Block,
School of Law, Christ University,
Bangalore - 560029, Karnataka
Phone: +91-80-40129100, +91-80-40129012 (IVRS)
Fax: +91-80-40129000
Email: moot@law.christuniversity.in
Website: http://mcsslcu.weebly.com

Download Invitation, Moot Problem, Rules, Schedule

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