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4th Global Intellectual Property (IP) Conclave & Awards 2015

Intellectual Property is new and developing at a monumental pace. It needs to be understood and deciphered as it is crucial to business. As our world is driven by innovation, Intellectual Property protection is key. It is not sufficient to ideate and conceptualise a ground breaking IP, but protection is important to reap the fruits of the hard work that went into making the IP. It is these protectors of IP that are the real leaders in today's idea driven world. For an idea or concept that is not protected is no good.

"People recognize Intellectual Property the same way they recognize real estate. People understand what property is. But it's a new kind of property, and so the understanding uses new control surfaces. It uses a new way of defining the property." - Michael Nesmith

IP Hall of Fame Awards felicitates law firms, In-House legal teams and individual attorneys and counsels who have made significant contributions in the area of Intellectual Property law. The Award recipients were those who have been role models within the Intellectual Property community and have displayed the highest level of ethics in their careers by continuously striving to protect IP. We are preparing and collating data to determine such IP stalwarts from various sectors in the legal and business arena. These awards have special relevance to anyone whose business success involves the development and leveraging of Intellectual Property.

Date: 10th - 11th September, 2015
Venue: Hotel the Lalit, Mumbai

Who should attend?
Attendance is open to anyone interested in learning more about Intellectual Property Rights opportunities, but is specially recommended for:

  • IP Practioners
  • IP Lawyers
  • In-House Lawyers
  • Law Firm Partners
  • Innovators
  • Investors
  • Head IP
  • Head Regulatory
  • Head Digital Media
  • IPOs / KPOs
  • Head Licensing
  • Head Patents
  • Publishers / Music Composers / Lyricists
  • Inventors
  • Journalists
  • Independent Practitioners
  • Head Compliance
  • CEO / Managers
  • Branding Experts.

Online Registration:
http://leiprconclave.com/awards2015/index.php/register

Contact:
IPR Awards 2015
301 - 302, 3rd Floor,
Om Palace, Dr Ambedkar Road Junction,
Bandra West Mumbai - 400050
Maharashtra
Phone: +91-22-26003300, +91-8879635571
Email: info@legalera.in, editor@legalera.in
Website: www.ipera.in, www.legalera.in

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