DELHI NCR Edition of INBA-Novartis IPR Debate
The Indian National Bar Association (INBA) invites Law Students from the Law Colleges of Delhi NCR for the INBA-Novartis IPR Debate 2015.
Date: 21st September, 2015 (4:00 p.m. onwards)
Venue: Indian Society of International Law (ISIL), Opp. Supreme Court of India
Topic: Patents are not the Best way to Foster Drug Discovery
Debate Format:
Two-Step Process:
- Step 1: Submission of Abstract : Students are invited to submit a 500 word Abstract on the Motion. They can decide to take a position either For the Motion or Against the Motion.
- Step 2: Live Debate -8 Speakers would be selected based on the above Abstracts (4 Speakers For the Motion and 4 Speakers Against the Motion) to appear for a Live Debate at ISIL,New Delhi on September 21st, 2015.
Cash Prizes:
- Best Speaker for the motion: Cash Prize of Rs. 50,000
- Best Speaker Against the motion: Cash Prize of Rs. 50,000
Contact:
Ms. Archana Agarwal
Assistant Manager (INBA),
Phone: +91-9971532995, +91-8285710651
Email: archana_aggarwal@indianbarassociation.org
Website: www.indianbarassociation.org
Mr. Manuj Bhardwaj
Chair, Section for Law Students (INBA)
Phone: +91-7503590342
Email : e-mail@manujbhardwaj.in
