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FICCI - Online Certificate Course on Intellectual Property (IP)
[Please mention in your application that the source of information is from AdvocateKhoj]

Federation of Indian Chambers of Commerce and Industry (FICCI) will be conducting the next session of the Online Certificate Course on Intellectual Property (IP) in the month of October to December 2015.

Course Duration: 3 months

Objective of the Course:
The objective of the Course is to increase awareness about IPR in the Society for the benefit of the Nation at large.

Course Coverage:

  • Overview of IP Regime in India
  • Patents
  • Design
  • Trademarks
  • Geographical Indications
  • Copyright
  • Biodiversity act International Arrangements
  • TRIPS
  • CBD
  • Paris Convention
  • Berne Convention
  • Madrid Protocol
  • International Filing: PCT System
  • IPR Enforcement: Infringement and Remedies
  • US Patent Prosecution

The study material is all inclusive covering the aspects like overview, prosecution, enforcement, appeals, remedies, best strategies & practices, case studies, Intellectual Property as collateral, International Conventions / Treaties / Agreements on concerned Intellectual Property etc.

Who Can Pursue?
Students from Law, science and other disciplines, Lawyers, Patent Agents, Professionals from Industry fields like Electrical / Computer / Chemical / Mechanical / Research and Development and other scientific domains, enforcement personnel, etc.

Course Methodology:
The Conduct of the Online Course would be divided into 2 stages:

  • Stage 1: Study Material to Students and FORUM to enable participants to raise queries to IP Expert and also to interact with other participants. The queries raised by participants would be responded by IPR Experts.
  • Stage 2: Online Examination and issue of certificates.

Registration Form:
While submitting your registration form, please mention that you heard about this course from AdvocateKhoj. In the column 'Source of Information about Course', please select 'Website/Social Networking Websites/Blogs' and fill "AdvocateKhoj".
URL: http://www.ficciipcourse.in/

Course Fees:

  • For students: Rs 7500/-
  • For participants from MSMEs: Rs. 8500/-
  • For participants from Industry: Rs. 10,000/-
  • For others: Rs. 10,000/-

Payment Procedure:

  • Payment for the Course, is to be made through Cheque / DD in favour of "FICCI".
  • The Registrants are requested to write the Name, Username made while registering online and Contact Number / Mobile Number, on the reverse side of the Cheque / DD.
  • Cheque / DD is to be sent to FICCI through courier / speed post, addressed to:

    Ms. Vedika Sidhu
    IPR Division, Federation of Indian Chambers of Commerce and Industry (FICCI),
    Federation House, Tansen Marg,
    New Delhi - 110001
    Phone: +91-7042555788

    The Cheque / DD should reach to the above mentioned address on or before 25th September 2015.

Important Dates:

Registration Start Date:

1st August, 2015

Registration Closing Date:

25th September, 2015

Conduct of the Course:

1st October - 31st December, 2015

Contact:
Ms. Vedika Sidhu
Research Associate,
IPR Division, Federation of Indian Chambers of Commerce and Industry (FICCI),
Federation House, Tansen Marg,
New Delhi - 110 001
Phone: 011-23487477, +91-7042555788
Email: vedika.sidhu@ficci.com, ipcourse@ficci.com
Website: http://www.ficciipcourse.in/

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