Surana & Surana National Trial Advocacy Moot and Judgment Writing Competition, 2015 | Announcements | Law College

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Surana & Surana National Trial Advocacy Moot & Judgment Writing Competition, 2015

The Surana & Surana National Trial Advocacy Moot Court Competition has been conceived with the aim of promoting skills of trial advocacy. The judgment writing competition will be a part of Surana & Surana National Trial Advocacy Competition.

North Round
Date: 4th - 6th September, 2015
Venue: National Law Institute University, Bhopal (NLIU), Near Kerwa Dam Road, Bhopal. 462044, Madhya Pradesh
Teams From: Delhi, Haryana, Himachal Pradesh, Jammu & Kashmir, Madhya Pradesh, Punjab, Rajasthan, Uttar Pradesh, Uttarakhand & Host Institution of India West Rounds
Faculty in charge: Dr. Sanjay Yadav Associate Professor Phone: +91-9893284261 Email: sanjay_nliu@rediffmail.com, mca.nliu@gmail.com	Student coordinators: Mr. Rohan Harne Phone: +91-9826426433 Mr. Aditya Goyal Phone: +91-9425945714

South Round
Date: 11th - 13th September, 2015
Venue: National University of Advanced Legal Studies (NUALS), NUALS Campus, HMT Colony, P.O., Kalamassery, Kochi - 683503, Kerala Ph: 0484 - 2555990/91/92
Teams From: Andhra Pradesh, Goa, Karnataka, Kerala, Odisha, Pondicherry, Tamil Nadu, Telengana & Host Institution of India North Rounds
Faculty in charge: Prof. Jacob Joseph Mobile:+91-98479 70233 Email: mcsnuals@gmail.com	Student coordinator: Ms. Anchala Cletus Phone: +91-9995717892

West Round
Date: 18th - 20th September, 2015
Venue: New Law College, Bharati Vidyapeeth University (NLC BVP), Erandwane, Paud Road, Pune - 38, Phone: 020- 25444616; Fax: 020-25455854
Teams From: Arunachal Pradesh, Assam, Bihar, Chhattisgarh, Gujarat, Jharkhand, Maharashtra, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim, Tripura, West Bengal & Host Institution of India South rounds
Faculty in charge: Prof. Aman Mishra Email: nlcmootsociety@gmail.com Phone: +91-9637109415	Student Coordinator: Mr. Rohit Sharma Phone: +91-9028123008

Eligibility:
Participants should be currently pursuing their bachelor's degree in law i.e. 3 Year LL.B. Programme or 5 Year LL.B. Programme.

Team Composition:

Each team shall consist of a minimum of 2 and maximum of 4 members. This number cannot be modified under any circumstances.
There can be 2 speakers and 2 researchers designated for each team.
Teams have the option of designating two of its members to be speakers for the prosecution and the other two speakers for the defence. The team shall notify such an arrangement before the commencement of the round to the court assistants. Such a team shall not, during any stage of the competition, rearrange the position of its members to form any new combination.
Each team will be provided with a unique team code by draw of lots during the orientation. The identity of the teams shall not be disclosed at any stage, such disclosure shall invite penalties including disqualification. The decision for the same shall be at the discretion of the Administrator.

Registration:

The teams must register online at www.mootsite.com / www.moot.in by 12th August, 2015.
Online registrations will be open from 1st July, 2015. Participants will receive an acknowledgement cum approval as confirmation of their online registration & participation periodically after registration
A scanned copy of the letter from the participating College / Institution / University duly signed by any one of the following:- Faculty-in-charge of MCS/MCA, Registrar, Principal, Dean, Director, Chancellor or Vice-Chancellor confirming the names of the participants, Year / Semester in which studying, representing the College/ Institution / University for the moot competition will have to be attached during the online registration process (The approval letter shall be formatted on the letterhead of the participating Institution / College /University alternatively you may use the registration form)
Registrations without the scanned copy of the approval letter from the College / Institution / University or duly attested registration form will not be valid
Once online registration is done, no change of names will be possible. However, in exceptional circumstances if a change in name is inevitable a fresh online registration have to be made along with a scanned copy of the approval letter from the College / Institution / University or duly attested registration form clearly explaining the reasons for the change and with authorized signatory & seal of the College/ Institution / University.
Due to the unique format of the competition and requirement of special arrangements, registration is restricted to only 20 teams which will be strictly on first-come-first-served basis (Priority shall be determined on the basis of online registration complete with scanned copy of approval from the participating College / Institution / University). Under no circumstances this rule will be modified.

The participants are required to:

Email the soft copy of the approval letter by 16th August, 2015 to: mca.nliu@gmail.com (India North), registrar@nuals.ac.in (India South), nlcmootsociety@gmail.com (India West), and copy to mootcourt@lawindia.com (for all rounds) marked as SURANA & SURANA National Trial Advocacy Moot Registration as the subject.
The duly attested hard copy of the letter / Registration Form shall reach the respective organizing institutions latest by 20th August, 2015.

Important Dates:

Last date for Online Registration is 12th August, 2015
Send attested hard copy of Registration form latest by 20th August, 2015

Contact:
National Law Institute University, Bhopal (NLIU),
Near Kerwa, Dam Road,
Bhopal, Madhya Pradesh - 462044
Email: mca.nliu@gmail.com

National University of Advanced Legal Studies (NUALS),
NUALS Campus, HMT Colony,
P.O., Kalamassery,
Kochi - 683503, Kerala
Email: registrar@nuals.ac.in

New Law College, Bharati Vidyapeeth University (NLC BVP),
Erandwane, Paud Road,
Pune - 38, Maharashtra
Email: nlcmootsociety@gmail.com

Surana & Surana International Attorneys
Email: mootcourt@lawindia.com
Website: www.moot.in

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