AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 



7th RLC Saquib Rizvi Memorial National Moot Court Competition, 2015

The 7th RLC Saquib Rizvi Memorial Moot Court Competition is organized by Rizvi Law College. The Competition is conducted under the supervision of the Students' Bar Forum and the Moots and Academics Committee.

Date: 9th - 11th October, 2015
Venue: Rizvi Law College campus, Mumbai

Eligibility:
The competition is open only to undergraduates i.e. to students pursuing a programme of study that leads to a Bachelors degree in law (LL.B / BLS) (either the three year or the five year programme). Only one team from an Institution is allowed.

Registration of Teams:

  • Teams should comprise of a minimum of two members and a maximum of three members. Each team must necessarily be composed of two speakers. Interested teams are required to fill the Registration form and mail it via e-mail on mootcourts@law.rizvi.edu.in latest by 8th August, 2015.
  • Teams should, thereafter, send by post/courier, the registration forms duly filled along with a fee for administrative purposes of Rs. 500/- by DD favoring "Rizvi Law College" payable at Mumbai so as to reach the organizers latest by 12th August, 2015. The Demand Draft would be returned to the team upon their memorials not being selected.
  • Thereafter every applied team is to send a soft copy of the memorials latest by 8th September, 2015 upon which, a memorial selection process will decide final teams for The 7th RLC Saquib Rizvi Memorial National Moot Court Competition, 2015.
  • The qualifying twenty four teams would be announced on the Rizvi Law College website (www.law.rizvi.edu.in) on 15th September, 2015 and would also be intimated on an individual level.
  • On intimation of selection for further rounds by the Organizing Committee each team shall revert the aforementioned intimation with a DD of Rs 3500 /- as registration fees for The 7th Saquib Rizvi Memorial National Moot Court Competition 2015 favouring "Rizvi Law College" along with TEN copies of Memorials from both the sides, i.e., FIVE from the Appellant side and FIVE from the Respondent side as hard copies on 19th September, 2015.
  • All participants should carry their College / University Identity Cards at the time of registration at the Rizvi Law College Campus on 9th October, 2015 as well as at all times thereafter, during the competition.

Accommodation:

  • The Organizers will provide meals and refreshments to all the members of the participating teams for the duration of the Competition. However, the accommodation will be provided to outstation participating team members only.
  • A photo ID issued by the Government must be carried by participants to avail accommodation during the event as per Government regulations.

Important Dates:

Last Date of Registration for the Moot

8th August, 2015

Last Date of Application (With DD)

12th August, 2015

Last Date of Memorial Submission (Soft Copy)

8th September, 2015

Announcement of Qualified Teams

15th September, 2015

Final Registration Fee (After Selection) and Hard Copy Submission

19th September, 2015

Contact:
Mr. Vikramjit Garewal
(Student President, 5 year course):
Phone: +91-9819317184

Mr. Vikram Kamath
(Student President, 3 year course):
Phone: +91-9820398188

Mr. Ameya Kadkade
(Moot Court President):
Phone: +91-9920628016

Rizvi Law College
Rizvi Educational Complex,
Sherly Rajan Road, Off Carter Road,
Bandra West, Mumbai - 400050
Phone: 022-26002230
Email: mootcourts@law.rizvi.edu.in
Website: http://law.rizvi.edu.in

Download Moot Problem, Rules, Registration Form

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement