2nd Global Conference on Law and Technology
ASSOCHAM is pleased to announce the 2nd Global Conference on "Law and Technology - Issues & Challenges"
Date: 22nd July, 2015
Venue: Hotel the Imperial, New Delhi
About the Seminar:
In a world mediated by complex technologies, technological developments can undermine important interests and values that the law seeks to protect. The impact of technological innovation on human life and values, such as identity, health and bodily integrity, privacy, autonomy and human dignity, poses new challenges to legal notions and raises many regulatory questions. Understanding whether a new regulatory ground is needed for the development and launch of emerging technologies or whether, on the contrary, problems posed by emerging technologies can be handled in the framework of existing rules.
Who Should Attend?
- Technology Lawyers & Legal Advisor
- Practicing Attorneys - both private practitioners and in-house counsel
- Business Managers focusing on the global economy
- Government Officials
- Technology Entrepreneur
- Company Secretaries
- Finance Head
- Information & Communications Technology professionals
- Head - Compliance
- Enforcement Officers
- Chief Information Officer Chief Executive Officer
- Chief Technology Officer
- Head - Corporate Affairs & Government Affairs
- Corporate Counsel
- Academicians
Key Discussion Topics:
- E-Commerce Business: Regulatory Issues
- Implications for Technology Transactions and Litigation
- Resolution Clauses in Technology - related Contracts
- Cloud Computing: Critical Business, Technology, Legal, and Regulatory Considerations and Negotiation Strategies
- Complex Technology and Intellectual Property Transactions
- Copyright Update: Digital Media Streaming Issues
- Social Media Laws & Risks
- Privacy and Data Protection Issues in Big Data
Participation Fee:
The fee for the Seminar is Rs. 3,000/- per delegate. (10% discount for two or more persons from the same organization and ASSOCHAM Members)
Contact:
Mr. Abhishek Saxena
Phone: +91-9971975142
Email: abhishek.saxena@assocham.com
Mr. Vidit Rai
Phone: +91-9811547805
Email: vidit.rai@assocham.com
Mr. Ravi Ranjan Singh
Phone: +91-8802438017
Email: corporateaffairs@assocham.com
Mr. Dheeraj Kumar Pandey
Phone: +91-9718886827
Email: corporatelaw@assocham.com
The Associated Chambers of Commerce and Industry of India
ASSOCHAM Corporate Office, 5, Sardar Patel Marg
Chanakyapuri, New Delhi - 110021
Phone: 011-46550555 (Hunting Line)
Fax: 011-23017008/9
Email: assocham@nic.in
Website: www.assocham.org
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