Summer Course on 'Indian Business & Commercial Laws'
GNLU Indian Business & Commercial Laws Academy (GIBCLA) is pleased announce the summer course on 'Indian Business & Commercial Laws'.
Date: 6th - 26th July, 2015
Venue: GNLU Campus, Gandhinagar, Gujarat
In continuation to GNLU's academic tradition of excellence and innovation and to take GNLU classrooms beyond national boundaries, GNLU Indian Business & Commercial Laws Academy (GIBCLA) is offering its summer course on 'Indian Business & Commercial Laws' for GIBCLA Summer School 2015.
GIBCLA Summer School 2015 will provide a unique opportunity for young and dynamic students of different nationalities to intellectually explore the Indian legal business-commercial environment and experience cultural enrichment through an intensive three weeks academic course. The participants will experience the extraordinary environment of GNLU academics, resources, and residential life. The remarkable resources of the University from distinguished faculty to resource rich library will improve the inter culture understanding of national and international laws regulating the business and commercial activity.
The GIBCLA Summer School 2015 will be conducting this course at GNLU campus, Gandhinagar, Gujarat, India. The interactive but faculty oriented course will be a unique space for learning and collaborating knowledge to encourage and inspire new thinking.
Eligibility:
Summer School is open for students pursuing graduate and post graduate studies in law and allied disciplines.
Aim:
- The aim of Indian Business & Commercial Laws (IBCL) course is to establish a broad and complete foundation of knowledge of the Indian Laws and Rules governing the various aspects of Business and Commercial activity.
- The Course will enable the students to expand their horizons and open up their mind academically and culturally to meet the challenges of today's globalizing world.
Course Content:
The course framework covering the key components are as follows:
- Laws of Governance in India
- Indian Contract: Laws and Practices
- Indian Corporate Laws
- Infrastructure Laws
- Investment Laws
- Taxation Laws
- Dispute Settlement Mechanisms
Fee Structure:
- Indian Nationals: Rs. 15,000/-
- Foreign Nations: USD $500
- SAARC Nationals: USD $300
Fee structure includes tuition fee and boarding and lodging facility. However, it does not include travel grants and related expenses.
Important Dates:
Foreign Nationals and SAARC Nationals: |
10th June, 2015 |
Indian Nationals: |
15th June, 2015 |
Contact:
Ms. Harsha Rajwanshi
Research Associate
Gujarat National Law University
Phone: +91-8511188725
Email: hrajwanshi@gnlu.ac.in
Gujarat National Law University
Attalika Avenue, Knowledge Corridor
Koba, Gandhinagar - 382 007
Gujarat, India
Phone: +91-79-23287157, +91-79-23287158
Fax: +91-7878186624
Web: www.gnlu.ac.in
Download Brochure, Registration Form