30 Days Online Workshop on Legal Drafting & Research
Are you a Law Student or Professional looking forward to enhance your Legal Drafting Skills. Take Legal Desire Online Workshop on Legal Drafting this Summer and Master yourself in Legal Research, Memorial Making, Contract Drafting, Legal Articles and more...
Already completed Two Batch with 250+ satisfied students
AIM:
This workshop aims to help law students with LEGAL DRAFTING skills. The course will not only incorporate the top notch heads of document drafting in the legal field but will also take in account each and every minor aspect of the same. Pursuing this 30 Days workshop will help the students in their internships and later in the career.
Duration: 30 Days
Schedule of the Course:
The Course is divided in 4 Modules.
1st Module: Legal Drafting
- Drafting of Plaint
- Drafting of Written Statement
- Bail Application
- Drafting of Writ Petitions
- Drafting of Power of Attorneys
- Tasks for Drafting Each One of the Above
2nd Module: Memorial Making
- Drafting and Marshaling of Facts
- Classification of Case Laws according to the Facts
- Framing up of Issues and Arguments
- Detailing the Contentions
- Drafting of a Memorial on the Given Case
3rd Module: Research Paper; Legal Article Writing; and Legal Research
- Study on the Blue Book and OSCOLA Method of Citation
- Framing of the Legal Article or Research paper (Framing up of the Executive Summary, Methodology, Research Hypothesis, Recommendation, Implementation Strategy )
- Locating the Case Laws and Briefing them.
- Case Commentary
- Writing of a Legal Article
4th Module: Contract Drafting
- Key Contract Concepts necessary for Drafting
- Framing up of a Contract
- Structuring of the Contract
- Model Contract Drafting
5th Module: Special Drafting
- FIR
- Consumer Complaint
- RTI Application
- NHRC Petition
Salient Features:
- Assignments
- Online Notes/Study Material
- Powerpoint Presentations
- Audio/Visuals Content
- Expert Advice
- Q & A Support
- Sample Legal Docs and Formats
- Rewards for Good Performance in Assignments
Fee Structure: Rs.1500/-
Registration:
www.legaldesire.com/drafting
Online Payment:
https://www.payumoney.com/webfronts/#/index/legaldesireworkshop
Certificate of Accomplishment:
The students will be required to submit assignments at regular intervals. The assignments thus submitted will reside as the property of Legal Desire. Students who complete their assignments on time with satisfactory results will be awarded with the Certificates after the completion of this workshop followed by a final exam.
Important Dates:
Registration Starts: |
22nd May, 2015 |
Registration Deadline: |
28th June, 2015 |
Workshop Dates: |
1st July - 30th July, 2015 |
Online Exam: |
9th August, 2015 (Sunday) |
Contact:
Mr. Anuj Kumar
Phone: +91-9639010553, +91-9639003124
Email: workshop@legaldesire.com
Website: www.legaldesire.com/drafting
Download Brochure
