Online International Conference on 'Contemporary Legal Issues and Developments of Aviation & Space Industry'
Siddhartha Legal Research Society is going to organize an Online International Conference on 'Contemporary Legal Issues and Developments of Aviation and Space Industry'
This International Conference is first of its kind in legal fraternity which is providing opportunity to the young budding scholars from India and Foreign to participate and present their paper with the minimum expenditure and less time consuming. The organization has tried to develop the platform where the paper presenters can present their paper through online video presentation which would be published / presented online and ideas of presenters could be spread worldwide all through the legal fraternity.
Other than online publishing of the presentation the organization is also going to come up with online journal / book with ISSN No* where full selected papers will be published. The presenters will also be supplemented with the participation certificate along with the souvenir of the abstract on completion of the Conference which will be posted to their respective addresses.
Theme of the Conference:
Contemporary Legal Issues and Developments of Aviation and Space Industry
Sub-Theme:
The conference theme is not only restricted to above theme but it may extend to any topics which is related to Aviation and Space Industry. The contribution related to contemporary issues and development of above industry is appreciated.
Virtual Participation:
Participating in the International Conference by the National and International participants becomes a big deal as it involves huge expenditure and time consumption. So to cut down the expenditure of the participants and to encourage the International scholars participation, our organization has taken strive to conduct this Online International Conference. We are living in the era of technology, utilizing the technology we will enhance the effectiveness and objectives of the Conference.
Procedure for Participation:
- Word Limit: 250-300 Words
- The last date of Submission of Abstract is 30th June, 2015
- All abstract shall contain following Information:
- Name of the Author
- Designation
- Email id
- Contact No.
- Address (for the purpose of sending certificate of participation)
Contribution Fees:
- For Indian Scholar: Rs. 2,000/-
- For Foreigner Scholar: Rs. 3,000/-
Mode of Payment is by Bank Deposit. It will be communicated through mail upon confirmation of selection of abstract. The members of 'Siddhartha Legal Research Society' are exempted from paying the fees.
Full Paper Submission:
- Length of the Paper: 3000-4000 words
- Font size: 12
- Font: Times New Roman
- Space: 1.5
Note: The full papers should be uniformly written either in Bluebook/OSCALA/ILI etc.
The last date of Submission of Abstract is 30th June, 2015
Important Dates:
Deadline of Submission: |
30th June 2015 |
Intimation for the acceptance of Abstract: |
30th June 2015 |
Last date for depositing contribution fee for Participation upon intimation for the acceptance of abstract: |
05th July 2015 |
Last date of Submission of Video Presentation: |
10th June 2015 (Max of 5-8 Mins) |
Last date of Submission of Full Papers (not compulsory for all participants its voluntary only for those who wants online/book/journal publication with ISSN Number): |
15th July 2015 |
Date of publishing video presentation of the Conference: |
30th July 2015 |
Contact:
Prof. Faisal Ahmad Siddiqui
Siddhartha Legal Research Society
Email: faisal.drx@siddharthasociety.org, slrs.conference@gmail.com
Website: www.siddharthasociety.org
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