Free Webinar on Doing Business in Germany & India: Basic Laws
Indian National Bar Association is pleased to announce a free Webinar on "Doing Business in Germany & India: Basic Laws"
Date: 28th May, 2015
Time:: 11:10 AM - 12:15 PM
Objective:
The topics will include the labour relations system, the consequences of terminating employment contracts, employment litigation and seconded employees. Also, the presenters will point out specific particularities of the employment laws in their various countries.
- How to open office and Regulatory compliance.
- How to hire a local attorney Key insights and information on European markets and sectors.
- How we can help you take advantage of the new opportunities available Trade Finance Technology Transfer.
Online Registration:
http://app.webinarsonair.com/register/?uuid=d9dafa39a8544c65b7be614e2653bf5f
Contact:
Ms. Archana Aggarwal
Indian National Bar Association
A-298, New Friends Colony
New Delhi - 110025
Phone: +91-8285710651
Email: archana_aggarwal@indianbarassociation.org
Website: www.indianbarassociation.org
