NLUD-IICA Joint LL.M. Programme in Competition Law and Market Regulation
National Law University, Delhi is pleased to announce the one year LL.M. programme in Competition Law and Market Regulation in collaboration with Indian Institute of Corporate Affairs (IICA), Ministry of Corporate Affairs. Applications are hereby invited for the academic year 2015-16 commencing from August, 2015.
Eligibility:
LL.B. or an Equivalent Degree with 55% marks (50% in case of SC / ST / Persons with Disability). The candidates appearing in final LL.B. examination in April / May, 2015 can also apply.
Admission Procedure:
- The admission shall be through a written test i.e. AILET 2015 to be conducted by the NLU Delhi, followed by an interview.
- Candidates awaiting results of the qualifying examination can appear for the Entrance Test subject to the condition that they produce proof of having passed the qualifying examination with the prescribed percentage of marks at the time of interview.
Admission of Foreign Nationals:
- 5 seats are allotted to foreign national candidates possessing the citizenship of a country other than India will only be considered under this category. The foreign nationals are exempted from taking the admission test.
- Vacant seats under the foreign national category shall be filled from the general category candidates in order of merit.
Important Dates:
Last date for Submission of Application: |
7th April, 2015 |
Admit Card available for downloading on the University website: |
14th April, 2015 |
AILET Admission Test: |
3rd May, 2015 |
Contact:
National Law University
Sector 14 Dwarka, Dwarka,
New Delhi - 110078
Phone: 011 28034257
Email: admission@nludelhi.ac.in, info@nludelhi.ac.in
Website: www.nludelhi.ac.in