2nd Legal Desire National Essay Writing Competition 2015
India of Dreams, in association with Legal Desire, is proud to announce 2nd National Essay Writing Competition, 2015. The Competition aims at giving an opportunity to the youth of country to come across various human rights provisions in National and International Law Regime. It is in the hope of spreading human rights awareness, provides an understanding of one's own rights but also of fostering an attitude of tolerance, goodwill and removal of prejudices towards fellow human beings.
Human Rights:
Human rights are considered to be one of the most basic rights and norms that explain the quality of life that human should enjoy and as they are very important so it must be protected by various national and international law. These are the rights which very essentials and are granted by almost all the free democratic countries of the world. The basic essence of these rights is that it is granted to human being without any kind of discrimination on the basis of caste, creed, religion or any other social measurement unit.
Eligibility:
All Students pursuing any under graduation or Post Graduate course from recognized Institution
Theme:
Human Rights of Vulnerable Groups
Sub Themes:
- Corruption and Human Rights - A New Perspective
- Abolition of Child Labour
- Human Rights of Senior Citizens
- Role of Judiciary in Developing Human Right Jurisprudence in Part III of the Constitution
Submission Guidelines:
- Corruption and Human Rights - A New Perspective
- The essays submitted by the participants must be in 'English' language only.
- The essay must be typed in Microsoft Word with Times New Roman, Font size 12, 1.5 linear spacing.
- Co-authorship is allowed.
- Word Limit: 3000 Maximum words excluding footnotes.
- The participants submitting an entry in this essay contest need to affirm that the entry is his/her own work. Plagiarism can lead to outright rejection of submission and legal action.
Registration Fees:
- Corruption and Human Rights - A New Perspective
- Rs.250/- , Separate registration fees will apply in case of Co-author.
Registration Procedure:
Step 1: Registration
- Corruption and Human Rights - A New Perspective
- Online Registration: www.legaldesire.asia/essay2015
- Offline Registration via Demand Draft or Bank Deposit
Send a demand draft of Rs.250/- (Rs.500/- in case of co-author) in favor of 'Desire Web India' payable at Meerut and then send the same along with registration form to:
Mr. Anuj Kumar
C-110/2, Ramnagar Kanker Khera,
Meerut, Uttar Pradesh - 250001
Phone: +91-9639010553
Step 2: Submit Registration form
- Download Registration form and submit duly filled form to essay@legaldesire.com
- After the above steps you will be receiving registration confirmation.
Important Dates:
Registration Deadline: |
15th May, 2015 |
Submission Deadline: |
30th June, 2015 |
Contact:
Ms. Divya Pandey
Phone: +91-7275423345
Mr. Upmanyu Bhaumik
Phone: +91-8130367054
Email: essay@legaldesire.com
Website: www.legaldesire.asia/essay2015
Download Notification, Registration Form