Free Webinar on Art of Cross Examination and Criminal Law
INBA Academy is organising a webinar on Art of Cross Examination and Criminal Law by Shri K.T.S. Tulsi Ji.
Date: 28th March, 2015 at 11:15 AM
Most lawyers do a good job in their opening statements, direct examinations, and closing arguments, but never learn the art of cross-examination. To master that art, lawyers need to conduct cross-examinations with the same attention they pay to do the other phases of the trial.
Few suggestions from KTS Tulsi Ji:
The central point of cross-examination is that the witness should not be able to predict the answer to your questions. It is important to put the witness at ease by asking questions in a friendly manner. The more a witness talks, the better it is for the cross-examiner because each answer suggests several other questions. If you have documentary evidence and the witness makes a statement contrary to that document, pretend to believe him. Lead him to state more falsehood and use the document as a trump card to destroy his credibility. Shouting and screaming at the witness does no good. A smart cross-examiner never leaves his friendly demeanour and invariably gets a better of a witness
The webinar offers the following tips to highlight the special purposes of cross-examination and to be a guide for mastering the art of cross-examination
You will learn:
- Art of Cross Examination
- Practicing Criminal Law
- Things you should you about criminal law
- Best Practices in Criminal Law
Online Registration Form:
http://app.webinarsonair.com/register/?uuid=6661dcb92a0c483d947b86e8dce992c3
Contact:
Mr. Manuj Bhardwaj
Indian National Bar Association
Phone: +91-7503590342, +91-9015704828
Email: manuj.lawstudent@gmail.com
Website: http://www.indianbarassociation.org