NUJS International Journal of Law and Policy Review: Call for Papers
Editorial board of the 'International Journal of Law and Policy Review' (ISSN: 2278-3156) is inviting articles / comments / book review form the author/writer for July, 2015 issue [Vol-4, No-2].
Categories:
Segment 1 - Special Articles:
- Any topic relating to law and policy
- Articles particularly preferred by the Editorial Committee.
- Minimum Length (6000 words including footnotes).
Segment 2 - Law of the future:
- Any new Bill introduced relating to law and its research.
- Minimum Length (3000 words including footnotes).
Segment 3 - Book Reviews/Comments:
- Any new/revised book launched relating to law and policy.
- Minimum Length (1200 words including footnotes).
Deadline:
The write up must reach through e-mail ijlpr@nujs.edu on or before 30th April, 2015.
Contact:
Dr. Arup Poddar
Editor-In-Chief
International Journal of Law and Policy Review
School of Technology Law and Development
The West Bengal National University of Juridical Sciences
Dr. Ambedkar Bhavan, 12 LB Block; Sector-III,
Salt Lake City, Kolkata-700098
Phone +91-33-25694700, +91-33-23357379/2806/2809
Email: ijlpr@nujs.edu
Website: www.ijlprnujs.com