CIRC-NLUD Certificate / Diploma Courses on Competition Policy & Law
The enforcement of Competition Law and its pervasive presence across the sectors and business functions is creating a high demand for competition compliance. This has led CIRC and NLUD to collaborate to offer these courses on Competition Policy and Law (CPL).
CPL courses are specially designed for practitioners, working professionals and students of Law, Business Management, Economics, Chartered Accountancy (CA) and Company Secretaryship (CS), to acquire deep understanding and knowledge of competition law and related issues.
Two courses are being offered by CUTS Institute for Regulation & Competition (CIRC) and National Law University, Delhi (NLUD).
- Certificate Course on Competition Policy and Law
- Diploma Course on Competition Policy and Law
The Certificate Course in Competition Policy and Law is a fundamental course dealing primarily with markets and business laws, competition policy and law, in general, and the Competition Act, 2002 as amended in detail. The certificate course also covers fundamentals of Economics essential for studying competition law.
The Diploma Course in Competition Policy and Law is an advanced course dealing, in detail, with topics related to abuse of dominance, anti-competitive agreements, and regulation of combination across select jurisdictions.. The participants of Diploma course are exposed to emerging issues such as: interface between IPRs and competition law, cross border issues, and issues related to business strategy.
The courses, duly accredited by the National Law University, Delhi, are designed to deliver knowledge and skills relating to Competition Policy and Law to the participants and open up new employment opportunities in Competition Authorities, Regulatory Bodies, Law Firms, Businesses, Research Bodies, etc.
The classes will be scheduled on weekends.
S. No. |
Programme |
Eligibility |
Duration |
Fee |
1. |
Certificate Course in Competition Policy and Law |
Graduation in any discipline from a recognized University or Students in final year of Graduation or Students who have completed first three years of graduation programme of five year integrated programme |
Six Months |
Rs. 25,000/- |
2. |
Diploma Course in Competition Policy and Law |
Graduation in any discipline from a recognized University or Students in final year of Graduation or Students who have completed first three years of graduation programme of five year integrated programme |
One Year |
Rs. 45,000/- |
Applicants need to send Demand Drafts in favour of "National Law University, Delhi" payable at New Delhi with following options:
For Admission in Certificate Course:
Participants are required to pay the entire amount of INR 25,000 at the time of admission.
For Admission in Diploma Course:
Participants are required to pay the entire amount of INR. 45,000 at the time of admission.
Scholarships:
A total of five scholarships (worth 30% fee waiver to each student in the course fee) shall be available in every intake. The selection of participants for the scholarship shall be made jointly by CIRC and NLUD on need cum merit basis
Fee waiver of 30% will be provided to a total five NLUD students every intake in the Course. The decision regarding the selection of students for the fee waiver will be taken jointly by CIRC and NLUD on need cum merit basis.
For full-time staff members of CIRC and NLUD, every intake, will be a total of five scholarships amounting to 50% fee waiver to each student.
Deadline:
For the 8th Batch, the last date for submission of application is 15th April, 2015.
Contact:
CUTS Institute for Regulation & Competition,
R-75, First Floor, Greater Kailash-1,
New Delhi-110048,
Phone: 011-26463021/22/23, +91 98713 92562, +91 9811510655
Fax: +91.11.40535921
Email: courses@circ.in
Website: www.circ.in/cpl
The Registrar
National Law University, Delhi
Sector 14, Dwarka,
New Delhi - 110078
Phone: 011-28034993, 28034257
Email: info@nludelhi.ac.in
Download Application Form
