Workshop on Consumer Protection, Competition Law and Mergers
World Consumer Rights Day (WCRD), which is to promote the basic rights of all consumers, falls on March 15. On the occasion, Centre for Corporate Governance, Research and Training (CCGRT), Institute of Company Secretaries of India (ICSI) is organizing a full day program to understand the provisions of Consumer Protection and Competition Law.
Date: 14th March, 2015
Venue: Indian Merchants Chamber, IMC Building, 4th Floor, The Walchand Hirachand Hall, Indian Merchants Chamber Marg, Churchgate, Mumbai
Participant Mix:
Company Secretaries, Chartered Accountants and other professionals and students of various professional courses, dealing with the subject
Focus Coverage:
- Competition Law
- Consumer Protection and IPR
- Merger Provisions under the Companies Act
Fees:
- Members: Rs. 2100/-
- Students: Rs. 1600/-
- Others: Rs. 2600/-
The fees is Inclusive of Service Tax @12.36% and it covers the cost of program kit, lunch and other organizational expenses
Registration:
The Fees maybe paid by Cash at CCGRT or drawn by way of D.D / local cheque payable at Mumbai in favour of "ICSI-CCGRT A/c" and sent to:
Shri Gopal Chalam
Dean, ICSI-CCGRT,
Plot No. 101, Sector - 15,
Institutional Area, CBD Belapur,
Navi Mumbai - 400 614
Early bird discount of 100/- per participants for registrations with payments made up to 11th March, 2015.
Contact:
The Program Coordinator
ICSI - CCGRT,
Plot No. 101, Sector 15, Institutional Area,
CBD Belapur, Navi Mumbai - 400 614
Phone: 022 - 41021534, 022 - 27577814, 022 - 41021515
Fax: 022-27574384
Email: ccgrt@icsi.edu
Website: www.icsi.edu
Download Notification, Registration Form