Verdict Inc - Monthly Law Journal: Call for Papers
Verdict Inc is a student founded, funded and run law based organization which aims to provide law students all over the country a platform to publish their research work. The organization aims to also provide resources to law students which will be beneficial in making their career successful.
In pursuit of the above mentioned aims objectives we are pleased to announce the call for papers for our Monthly Law Journal. The journal was founded with the aim of encouraging students to publish articles and enhance their research skills in order to ensure there is an overall enhancement of the soft skills of the students. The journal will be published only in the form of a hard copy.
In pursuit of the founding objectives of the journal, and as an incentive for the publication of good quality material, a cash prize of up to Rs 25,000/- has been constituted. The articles eligible for the cash prize will be selected by a group of experienced professors, and the authors shall be then duly notified. The best article among those selected for the cash prize shall get an additional cash prize of Rs 10,000/-
Theme: All themes related to law will be accepted. The themes will then be segregated accordingly.
Abstract: There is no abstract required
Word Limit: 4000-5000 words
Format: Times New Roman Font, Size 12, line spacing 1.5 and blue book citation 19th edition.
Publication Fees: Rs 500 per Article.
Hard Copy will be sent to the author(s) within 45 days, so authors are requested to kindly mention their shipping address along with their article.
Co-authoring is allowed. (Only 1 Co-author is allowed)
Contact:
Verdict Inc
Phone: +91-8884064644, +91-9902861128.
Email: verdictinc69@gmail.com
