1st National Trial Advocacy Moot Court Competition 2015
National University of Study and Research in Law, Ranchi is going to organize the 1st National Trial Advocacy Moot Court Competition, 2015.
Date: 2nd - 5th April, 2015
Venue: National University of Study and Research in Law, Ranchi Campus
Eligibility:
Every Institution offering an Undergraduate LL.B. Degree Course is eligible to participate in the same. Each Institution may send one Team. The Competition is only open for students in 3 year / 5 year LL.B. Undergraduate Degree Courses.
Team Composition:
- Each team shall consist of a minimum of two members and a maximum of three members. The substitution of any Team Member is not allowed after the registration deadline except in extenuating circumstances and only with the written permission by the Chairperson, Moot Court Committee NUSRL, and Ranchi.
- Each team shall consist of two speakers. Teams may have only one researcher.
Registration:
- Institutions must first provisionally register with the University on or before 10th of March by sending an e-mail at ntac.nusrl@gmail.com confirming their participation with subject "Provisional Registration for 1st NUSRL NTAC-2015".
- The Registration Fee for the 1st NUSRL National Trial Advocacy Competition is Rs. 3000/- payable by Demand Draft in favour of 'Registrar NUSRL Ranchi' payable at Ranchi.
- Each participating team is required to send a scanned copy of the Demand Draft and Registration Form via email at ntac.nusrl@gmail.com latest by 12th of March, 2015. The subject line of each such E-mail should compulsorily read as "Registration for 1st NUSRL NTAC-2015".
- Teams participating are required to send the hard copy of the Registration form, Demand Draft and Travel forms latest by 15th March, 2015 to
Mr. Koushik Bagchi
Chairperson, Moot Court Committee,
National University of Study and Research in Law
At - Nagri, Kanke-Pithoria Road, Kanke,
P.O. - Bukru, Ranchi - 834006, Jharkhand
Accommodation:
- Accommodation shall be provided only on prior request of the teams from the morning of 2nd April to the morning of 6th April, 2015. Teams willing to participate must mention this request in the registration form.
- Teams willing to stay beyond the dates of the moot, as specified, will have to pay Rs.500/- per member per day.
Noncompliance of this rule will lead to disqualification and the host institution can institute action against the team found violating this rule.
Important Dates:
Release of Moot Problem and Rules |
24th February, 2015 |
Last Date for Provisional Registration |
10th March, 2015 |
Last Date for Submission of Demand Draft and Registration Forms (Soft Copy) |
12th March, 2015 |
Last Date for Submission of Registration Forms, Demand Draft and Travel Plan (Hard Copy) |
15th March, 2015 |
Last Date for Clarification(s) Regarding Moot Problem |
20th March, 2015 |
Registration and Draw of lots |
2nd April, 2015 |
Preliminary Rounds |
3rd March, 2015 |
Semi-Finals |
4th March, 2015 |
Finals and Valedictory Session |
5th March, 2015 |
Contact:
Mr. Pritish Mishra
Student Coordinator
Phone: +91-8404833579
Mr. Vivek Raj
Member, Moot Court Committee
Phone: +91-8409906705
Mr. Amogh Srivastava,
Member, Moot Court Committee
Phone: +91-7739509797
Mr. Kirtikar Sukul
Member, Moot Court Committee
Phone: +91-9910026144
Mr. Parth Jalan
Member, Moot Court Committee
Phone: +91-9570065101
Ms. Diksha Lall
Member, Moot Court Committee
Phone: +91-9006959379
Mr. Gouransh Bhurrak
Member, Moot Court Committee
Phone: +91-9693993065
National University of Study and Research in Law
At - Nagri, Kanke-Pithoria Road, Kanke,
P.O. - Bukru, Ranchi - 834006
Jharkhand
Email: ntac.nusrl@gmail.com
Website: http://www.nusrlranchi.com
Download Invitation, Moot Problem, Rules, Schedule, Registration Form, Travel Form
